Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 25, Cited by 15]

Central Information Commission

Mr.Umapathi S vs State Bank Of India on 8 November, 2010

                                    CENTRAL INFORMATION COMMISSION
                                                                  ...
                                                                         F.Nos. CIC/AT/A/2010/000491+
                                                                         Dated, the 8  November, 2010
                                                                                        th




        Appellant / Complainant                   :     Umapathi S.
        Respondents                               :     State Bank of India, Bangalore

These 47 appeals filed by Sri Umapathi S., the appellant, against the State  Bank   of   India,   Bangalore   were   taken   up   for   hearing   on   20.08.2010   through  videoconference   (VC)   facility   provided   by   National   Informatics   Centre   (NIC).  Appellant, who was notified to be present at NIC VC facility at Bangalore, was  absent. Respondents were present through their Appellate Authority (AA), Ms.  Arundhati Bhattacharya. 

2. Considering   the   fact   that   the   number   of   queries   in   appellant's   47   RTI­ applications is over 500, the respondents were asked to submit their position in  respect of each query. They, accordingly, through an e­mail dated 24.09.2010,  sent their written statement in tabular form, which is reproduced below:

CIC/AT/A/2010/000491; Date of RTI­application: 07.09.2008 (Ref. No. RTI/SBI/23) Respondents' statement:
Whether  Item  Inspection is to  Information held  No. Information sought Remarks Supplied on be allowed. at   Info i/r of his complaint on eSBS officials ( Bribery) Certified copy of Mail Inward Register  1 of SBI, LHO dt 17.10.2008 Not available No No Not Applicable  2 Certified copy of forwarding letter  Available 31.12.2009 Yes  LHO Bangalore 3 Action taken at SBI LHO Bangalore  Available 31.12.2009 Yes LHO Bangalore Name & designation of officials  4 incharge of complaint Available 31.12.2009 Yes LHO Bangalore Exemption u/s  5 Certified copy of investigation report Available  No 8(1)(e) LHO, Bangalore  6 Name, design & dept at CC,Mumbai to  Available  31.12.2009 Yes LHO, Bangalore Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 1 of 49 whom the report referred Certified copy of forwarding letter to  7 CC, Mumbai & Outward reg. Not available  No No Not Applicable  8 Present status of the complaint Available  31.12.2009 Yes LHO, Bangalore Certified copy of the Bank's  policy/book of instn/manuals related to  9 complaints. Available  31.12.2009 Yes  LHO Bangalore CIC/AT/A/2010/000512; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/27) Respondents' statement:
                                                                         Supplied        Whether 
Item                                                                       on         Inspection is to    Information held 
    Nos              Information sought                    Remarks                      be allowed.               at
 
Info i/r of his complaint against Mr S K Sing Certified copy of complaint Register at  No 1 Vigilance Dept. Not available No Not Applicable C/ copy of letter of SBI, CC, Mumbai  No addressed to SBI LHO Ahmedabad  2 ordering investigation along with        Outward Register. Not available No Not Applicable Date of receipt of above letter by  24.04.2010 3 Ahmedabad centre with Inward reg. Available Yes  LHO, Ahmedabad C/ copy of letter from Vig Dept, Ahd  24.04.2010 4 appointing investigating officer (IO) Available Yes LHO, Ahmedabad C/copy of all correspondence  24.04.2010 between LHO Ahmedabad & CC  5 Mumbai Available Yes LHO, Ahmedabad C/copy of investigation report dated  24.04.2010 6 27.10.2009 with all docs, witness etc Available Yes LHO, Ahmedabad C/copy of format for investigation  24.04.2010 officer to submit report as per CVC  7 guidelines Available Yes LHO, Ahmedabad Date & Place of investigation  24.04.2010 conducted & no. of days investigation  8 officer was out of HQ Available Yes LHO, Ahmedabad 9 C/copy of Bio­Data of Shri S K Sing. Not available No No Not Applicable C/copy of Assurance memo of CVO to  No 10 CVC Not available No Not Applicable 11 C/copy of explanation of Shri S K Sing Not available No No Not Applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 2 of 49 Details of expenses incurred towards  No 12 investigation with copies of bills. Not available No Not Applicable Name & Designation of authority to  24.04.2010 13 whom the report is submitted. Available Yes CC Mumbai Remarks of DGM(Vig), LHO,  No Ahmedabad before sending it to CVO  14 of CC, Mumbai Not available No Not Applicable Date of receipt of Investigating report  No by CVO, CC Mumbai with Inward  15 register Not available No Not Applicable Details of discussion of CVO with  No higher authorities on Investigation  16 Report. Not available No Not Applicable Details of authority who take view on  No 17 the Investigation Report Not available No Not Applicable C/copy of all letters/file noting of CVO  No 18 SBI to CVO, SBBJ Not available No Not Applicable Name & Designation of authority in  No SBI, who took the decision to send it  19 to SBBJ Not available No Not Applicable C/copy of all letters between SBI,CC  No and CVC from date of receipt of  20 complaint. Not available No Not Applicable C/copy of all letters between SBI and  No 21 SBBJ.  Not available No Not Applicable CIC/AT/A/2010/000513; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/28) Respondents' statement:
                                                                       Supplied        Whether 
Item                                                                     on         Inspection is to        Information 
 Nos.              Information sought                    Remarks                        be allowed.           held at
 
Info i/r of VIP Guest House (G H) of eSBS at Mumbai Period of use of Guest House by son  No No 1 of Mr S K Sing Not Available Not Applicable Name & Designation of in­charge of  No No Guest House from Jan, 2002 to  2 Dec,2007 Not Available Not Applicable Name & Desig of officer who allotted  No No 3 VIP Guest house of e­SBS  Not Available Not Applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page

3 of 49 Copy of approval letter to allot guest  No No 4 house to Shri.Saurav sing. Not Available Not Applicable Total no of rooms, facility at VIP  No No 5 Guest house. Not Available Not Applicable Date, Cost of Guest House , Terms  No No 6 and conditions of  Guest house Not Available Not Applicable The present status of all the above  No No 7 Guest House after merger. Not Available Not Applicable Certified copy of the Circular  issued  No No by e­SBS i/r of maintenance and  8 admni Not Available Not Applicable Certified copy of the Bank's circular  No No issued by SBI  i/r of maintenance and  9 admi Not Available Not Applicable Name, desig of Liaison Officer in e­ No No SBS i/r of Guest House since Jan  10 2002 Not Available Not Applicable Total receipts and payments, profit  No No 11 and loss a/c i/r of  House from 2004  Not Available Not Applicable Procedure of booking G H by Top  No No Executive of the Bank & Max. duration  12 allowed Not Available Not Applicable Authority for approval of extension  No No beyond the stipulated period of stay in  13 G H Not Available Not Applicable Category of officers entitled to use  No No 14 VIP Guest House Not Available Not Applicable Name/Dept/Office in­charge of  No No 15 maintenance of G H  Not Available Not Applicable Month wise details of expenditure on  No No 16 maintenance since 2002 Not Available Not Applicable Name & Design of Top executive  No No whose family members were allowed  17 to stay  Not Available Not Applicable   in VIP GH since 2001 Not Available No No Not Applicable C/copy of extract of occupancy  No No register from Jan, 2001 to till merger  18 with SBI Not Available Not Applicable CIC/AT/A/2010/000514; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/29) Respondents' statement:

Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 4 of 49 Supplied  Whether  Item  on Inspection is to  Information  Nos. Information sought Remarks be allowed held at   Info i/r of VIP Guest House (G H) of eSBS at Delhi Extract period of use of Guest House  No No 1 by son of Mr S K Sing Not Available Not applicable Name & Designation of in­charge of  No No Guest House from Jan, 2002 to  2 Dec,2007 Not Available Not applicable Name & Desig of officer who allotted  No No 3 VIP Guest house of e­SBS  Not Available Not applicable Copy of approval letter to allot Guest  No No 4 House to Smt S K Sing. Not Available Not applicable Total no of rooms/facility available at  No No 5 VIP Guest house. Not Available Not applicable Date of purchase/lease & Cost of  No No Guest House and Terms and  6 conditions Not Available Not applicable The present status of above Guest  No No 7 House after merger. Not Available Not applicable C/copy of the Bank Circular  issued by  No No e­SBS i/r of maintenance and  8 administration Not Available Not applicable C/ copy of the Bank's circular issued  No No by SBI  i/r of maintenance and  9 administration Not Available Not applicable List of all VIP Guest Houses  No No owned/maintained by eSBS from the  10 date of  Not Available Not applicable   acquisition to till merger Not Available No No Not applicable Name & designation of liaison officer  No No 11 in eSBS from 2002 till merger Not Available Not applicable Total receipts and payments, profit  No No and loss a/c i/r of  G House from 2004  12 till merger  Not Available Not applicable Procedure of booking G H by Top  No No Executive of the Bank & Max. duration  13 allowed Not Available Not applicable Category of officers entitled to use  No No 14 VIP Guest House Not Available Not applicable 15 Name/Dept/Office in­charge of  Not Available No No Not applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 5 of 49 maintenance of G H  Month wise details of expenditure on  No No 16 maintenance since 2002 Not Available Not applicable Name & Design of Top executive  No No whose family members were allowed  17 to stay  Not Available Not applicable   in VIP GH since 2001 Not Available No No Not applicable C/copy of extract of occupancy  No No register from Jan, 2002 to till merger  18 with SBI Not Available Not applicable CIC/AT/A/2010/000515; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/30) Respondents' statement:
                                                                       Supplied         Whether 
 Item                                                                       on     Inspection is to      Information 
 Nos.               Information sought                    Remarks                    be allowed.            held at
 
Info i/r of Guest House/Transit Flats/Holiday Homes of eSBS List of Guest House/Transit  No No Flats/Holiday Homes along with  1 address Not available Not applicable Date of purchase & cost and terms &  No No 2 conditions Not available Not applicable C/copy of all Bank Circulars I/r of  15.03.2010 LHO,Ahmedaba 3 maintenance & administration Available  Yes d Status of Guest House after merger  No No 4 with SBI(continued or closed) Not available Not applicable Name & Dept of authority in­charge of  No No 5 maintenance Not available Not applicable Department & authority in SBI who is  No No in­charge of Guest House after  6 merger Not available Not applicable CIC/AT/A/2010/000516; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/31) Respondents' statement:
Whether  Item  Supplied Inspection is to  Information  No. Information sought Remarks on be allowed. held at   Information about Shri S K Sing, MD of eSBS. Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 6 of 49 C/ copy of Bio­Data of Shri S K Sing  Not available No No 1 obtd on his last promotion Not applicable C/copy of order of promotion as CGM  Not available No No 2 dated 25.09.2001 Not applicable C/copy of transfer/deputation order  Not available No No 3 dated 24.10.2001 Not applicable 4 C/copy of order promoting him to MD Not available No No Not applicable C/copy of assets & liabilities of S K  Not available No No 5 Sing since 2001 Not applicable 6 I T returns of Sri S K Sing since 2000 Not available No No Not applicable List of Furniture & fixtures with details  Not available No No 7 allowed to be retained after  Not applicable   his retirement. Not available No No Not applicable Details of benefits such as  Not available No No PF/Gratuity/pension/leave  8 encashment Not applicable granted by the Bank after his  Not available No No   retirement Not applicable Retention of leased  Not available No No accommodation/telephone/car etc if  9 allowed  Not applicable after retirement with approval letter &  Not available No No   authority Not applicable Total expenses towards Traveling  /Transportation/conveyance &  10 incidental charges for shifting  of his family with luggage after  No retirement and authority along with    copies of Bank circulars Not available No Not applicable CIC/AT/A/2010/000517; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/32) Respondents' statement:
                                                                      Supplied      Whether 
Item                                                                       on      Inspection is 
Nos               Information sought                    Remarks                   to be allowed.    Information held at
 
Information about Shri M M Mehta, CM, Vig Dept. Ahmedabad C/ copy of Bio­Data of Shri Mehta  No 1 obtd at the time of initial appointment Not Available No Not applicable Date of appointment, Grade & terms  23.04.2010 2 & condition of appointment Available  Yes LHO Ahmedabad Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 7 of 49 C/copy of supportive documents i/r of  No 3 education, income & caste Available  u/s 8(1)(j) Not applicable C/copy of Bio­Data obtd at the time of  No 4 his last promotion Not Available  No Not applicable Details of all postings, post held by  23.04.2010 5 him since last 20 years with orders Available  Yes LHO Ahmedabad Details of Disciplinary proceedings if  23.04.2010 6 any Available  Yes LHO Ahmedabad C/copy of transfer order from eSBS to  23.04.2010 7 SBI at Ahmedabad Available  Yes LHO Ahmedabad 8 C/copy of present work allocation  Not Available No No Not applicable C/copy of statement of assets &  No u/s 8(1)(j) &  Not applicable 9 liabilities since 2001 Available  2(f) 10 C/copy of IT returns since 2000 Not available No No Not applicable CIC/AT/A/2010/000518; Date of RTI­application: 15.02.2010 (Ref. No. RTI/SBI/33) Respondents' statement:
Whether  Item  Supplied Inspection is  No. Information sought Remarks on to be allowed. Information held at Info i/r of official Tour of Shri S K    Sing, MD of eSBS.  Appln transferred to RTI Cell, CC, Mumbai for direct disposal C/ copy of attendance reg & Muster  1 Roll from 24.10.2001 to 31/7/2007  Not available No No Not applicable Extract of Leave Reg from 24.10.2001  No 2 to 31/7/2007  Not available No Not applicable C/copy of LPC issued by SBBJ at the  No 3 time of deputation to eSBS Not available No Not applicable Details of visits outside headquarters  No 4 (Bhavnagar) ­date/duration/purpose Not available No Not applicable Details of total expenses claimed &  No 5 paid by Bank in each visit Not available No Not applicable Details of entitlements of TA, HA &  No 6 other allowances for CGM & MD Not available No Not applicable Out of total official visits, no of visits  No 7 to Delhi with date & duration Not available No Not applicable Details of Foreign trips made by him  No 8 both official and LFC and amt paid Not available No Not applicable C/ copy of salary slips from Jan, 2007  No 9 to July 2007. Not available No Not applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 8 of 49 CIC/AT/A/2010/000519; Date of RTI­application: 12.03.2010 (Ref. No. RTI/SBI/41) Respondents' statement:
Whether  Item  Supplied Inspection is  No. Information sought Remarks on to be allowed Information held at   Information about Shri N Ravichandran, TEGS­VII, GM, SBI, Network­1 Ahmedabad C/ copy of Bio­Data of the official obtd  Not applicable 1 at the time of initial appointment Not available  No  No Date of appointment, Grade & terms   No Not applicable 2 & condition of appointment Not available  No C/copy of supportive documents i/r of   No Not applicable 3 education, income & caste Not available  No C/copy of Bio­Data obtd at the time of   No Not applicable 4 his last promotion Not available  No Details of all postings, post held by   No Not applicable 5 him since last 20 years with orders Not available  No Details of Disciplinary proceedings if   No Not applicable 6 any Not available  No Details of present posting, nature of   No Not applicable deputation along with orders and  7 contact details Not available  No C/copy of statement of assets &   No Not applicable 8 liabilities since 2001 Not available  No 9 C/copy of IT returns since 2000 Not available  No  No Not applicable CIC/AT/A/2010/000520; Date of RTI­application: 12.03.2010 (Ref. No. RTI/SBI/42) Respondents' statement:
Whether  Inspection is  Item  Supplied to be  No. Information sought Remarks on allowed. Information held at   Information about Shri Anurag Mallik, DGM,eSBS, Mumbai C/ copy of Bio­Data of the official obtd   No 1 at the time of initial appointment Not available No Not applicable Date of appointment, Grade & terms   No 2 & condition of appointment Not available No Not applicable 3 C/copy of supportive documents i/r of  Not available  No No Not applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 9 of 49 education, income & caste C/copy of Bio­Data obtd at the time of   No 4 his last promotion Not available No Not applicable Details of all postings, post held by   No 5 him since last 20 years with orders Not available No Not applicable Details of Disciplinary proceedings if   No 6 any Not available No Not applicable Details of present posting, nature of   No deputation along with orders and  7 contact details Not available No Not applicable C/copy of statement of assets &   No 8 liabilities since 2001 Not available No Not applicable 9 C/copy of IT returns since 2000 Not available  No No Not applicable CIC/AT/A/2010/000521; Date of RTI­application: 12.03.2010 (Ref. No. RTI/SBI/43) Respondents' statement:
Item                                                                             Whether 
Nos                                                                  Supplied    Inspection  is 
.       Information sought                        Remarks       on         to be allowed           Information held at 
Information about Shri A P Muley, AGM,eSBS, Mumbai C/ copy of Bio­Data of the official obtd   No 1 at the time of initial appointment Available Yes  LHO, Ahmedabad Date of appointment, Grade & terms   No 2 & condition of appointment Available Yes  LHO, Ahmedabad C/copy of supportive documents i/r of   No 3 education, income & caste Available Yes  LHO, Ahmedabad C/copy of Bio­Data obtd at the time of   No 4 his last promotion Not available No Not applicable Details of all postings, post held by   No 5 him since last 20 years with orders Available Yes  LHO, Ahmedabad Details of Disciplinary proceedings if   No 6 any Available Yes  LHO, Ahmedabad Details of present posting, nature of   No deputation along with orders and  7 contact details Available Yes  LHO, Ahmedabad C/copy of statement of assets &   No u/s 8(1)(j) &  8 liabilities since 2001 Available  2(f) LHO, Ahmedabad 9 C/copy of IT returns since 2000 Not available  No No Not applicable CIC/AT/A/2010/000522; Date of RTI­application: 12.03.2010 (Ref. No. RTI/SBI/44) Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 10 of 49 Respondents' statement:
Whether  Inspection  Item  Supplied is to be  Information  No. Information sought Remarks on allowed held at   Information about Smt Sophia Dayanand, Official, Mumbai C/ copy of Bio­Data of the official obtd at the   No Not applicable 1 time of initial appointment Not available No Date of appointment, Grade & terms &   No Not applicable 2 condition of appointment Not available No C/copy of supportive documents i/r of   No Not applicable 3 education, income & caste Not available No Details of all postings, post held by her since   No Not applicable 4 2005 with orders Not available No 5 Details of Disciplinary proceedings if any Not available  No No Not applicable Details of present posting, nature of deputation   No Not applicable 6 along with orders and contact details Not available No C/copy of statement of assets & liabilities since   No Not applicable 7 2001 Not available No 8 C/copy of IT returns since 2000 Not available  No No Not applicable CIC/AT/A/2010/000523; Date of RTI­application: 12.03.2010 (Ref. No. RTI/SBI/45) Respondents' statement:
Whether  Inspection  Supplied is to be  Information  Item Nos. Information sought Remarks on allowed. held at   Information about Shri P L Vijaya Kumar, CM, ZO, Ahmedabad C/ copy of Bio­Data of the official obtd at   No No Not applicable 1 the time of initial appointment Not available Date of appointment, Grade & terms &   No No Not applicable 2 condition of appointment Not available C/copy of supportive documents i/r of   No No Not applicable 3 education, income & caste Not available Details of all postings, post held by him   No No Not applicable 4 since appointment with orders Not available Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 11 of 49 5 Details of Disciplinary proceedings if any Not available  No No Not applicable Details of present posting, nature of   No No Not applicable deputation along with orders and contact  6 details Not available C/copy of statement of assets & liabilities   No No Not applicable 7 since 2001 Not available 8 C/copy of IT returns since 2000 Not available  No No Not applicable CIC/AT/A/2010/000524; Date of RTI­application: 12.03.2010 (Ref. No. RTI/SBI/47) Respondents' statement:
Whether  Item  Supplied Inspection is  Information  Nos. Information sought Remarks on to be allowed. held at   Information about Shri R M Hingu, Officer, Mumbai C/ copy of Bio­Data of the official obtd at the  No 1 time of initial appointment Not available  No Not applicable Date of appointment, Grade & terms &  2 condition of appointment Available  No Yes  LHO, Mumbai C/copy of supportive documents i/r of  No 3 education, income & caste Not Available  No Not applicable Details of all postings, post held by him since  4 appointment with orders Available  No Yes  LHO, Mumbai 5 Details of Disciplinary proceedings if any Not Available  No No Not applicable Details of present posting, nature of  deputation along with orders and contact  6 details Available  No Yes  LHO, Mumbai C/copy of statement of assets & liabilities  No 7 since 2001 Not Available  No Not applicable 8 C/copy of IT returns since 2000 Not Available  No No Not  applicable CIC/AT/A/2010/000525; Date of RTI­application: 22.03.2010 (Ref. No. RTI/SBI/58) Respondents' statement:
Whether  Inspection is  Item  Supplied to be  Information  No. Information sought Remarks on allowed. held at   Info i/r of show cause notice of CIC dtd 23.04.2008(case 1235) of eSBS Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 12 of 49 1 C/copy of reply submitted by CPIO to CIC Not available  No No Not applicable 2 Date of reply, extract of Outward register. Not available  No No Not applicable Name & designation of CPIO of eSBS, Region  No 3 M1 as on 23.04.2008 Not available  No Not applicable CIC/AT/A/2010/000526; Date of RTI­application: 22.03.2010 (Ref. No. RTI/SBI/59) Respondents' statement:
Whether  Inspection  Supplied is to be  Information held  Item Nos. Information sought Remarks on allowed. at   Info i/r of implementation of provisions of RTI Act, 2005 by SBI   Details of efforts made by Bank for  Not info u/s  No 1 publicity of RTI Act. 2(f)  No Not info u/s 2(f Details of Training Programme to  2 work force at Bank Available 24.04.2010 Yes CC, Mumbai C/copy of circulars issued by Head  3 Office Available 24.04.2010  Yes  LHO Bangalore  4 C/copy of publication under 4(1)(b) Available 24.04.2010 Yes Bank website Name & designation of authority  5 entrusted with display of details Not Available No  No Not Applicable  Details of steps taken u/s 4(1)(a)  No ie., indexing & catalogue of  Not info u/s  6 records 2(f) No Not info u/s 2(f) C/copy of instruction/order  received from Min of Personnel &  7 Trg,        Finance Ministry, RBI, IBA &  others i/r of implementation of RTI    Act Available 24.04.2010 Yes  CC, Mumbai Disclosure of information u/s 4(2)  Yes 8 & 4(1)(b) Available 24.04.2010 Bank website Display of notice boards u/s 4(4) at  Yes 9 all offices/branches Available 24.04.2010 LHO, Bangalore  Publishing relevant  facts/policies/decision u/s 4(1)(c), if  10 yes, provide Available 24.04.2010 Yes CC, Mumbai   11 Steps taken by Bank to ensure          Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 13 of 49 administrative or quasi­judicial decisions to affected person, if any,  Not info u/s  No provide details 2(f)  No Not info u/s 2(f   CIC/AT/A/2010/000527; Date of RTI­application: 22.03.2010 (Ref. No. RTI/SBI/61) Respondents' statement:
Item  Information sought Remarks Supplied Whether  No. On Inspection  is to be  Information held at allowed.
 
Info i/r of investigation & other details of his complaint against Sri.P Kanther C/copy of letter of AGM(adm)  addressed to Sri Vijayendrachar  1 ordering for investigation Available 26.04.2010 Yes  LHO Bangalore Date of receipt of the above order by  2 Sri Vijayendrachar. Available 26.04.2010 Yes LHO Bangalore C/copy of investigation report dated  30.06.2009 along with statement of  3 witnesses Available 26.04.2010 Yes LHO Bangalore C/copy of 'Format for Investigation  4 Officer' i/r of above complaint Available 26.04.2010 Yes LHO Bangalore Date & Place of investigation  conducted & no of days investigation  5 officer was out of br Available 26.04.2010 Yes LHO Bangalore Bio­Data of suspected officials in the  6 complaint Available 26.04.2010 Yes LHO Bangalore C/copy of letter exchanged between  No Not Applicable  7 Investigating officer and SBI Not available No C/copy of explanation obtained from  No No Not Applicable  8 Sri P Kanther  Not available C/ copy of explanation obtained from  No No Not Applicable  9 Smt Usha Jacob  Not available TA/HA/Conveyance claimed by  No No Not Applicable  10 Investigation officer Not available Name & designation of authority in  SBI to whom investigation report was  11 submitted Available 26.04.2010 Yes LHO Bangalore 12 Remarks/comments by DGM (Vig) at  Not    No Not Applicable  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 14 of 49 LHO Bangalore  Available No Date of receipt of investigation report  Not  No Not Applicable  13 by CVO & Mail Inward Register Available   No Details of discussions between CVO  Not  No Not Applicable  14 and higher authorities, if any. Available   No Details of competent authority who is  authorized to take view on  Information sought is vague & not  15 investigation report Not available   No specific Whether investigation report i/r of Sri  16 P Kanther was sent to SBBJ. Not available   No ­­­­  do  ­­­­ Details of jurisdiction of the  ­­­­  do  ­­­­ disciplinary authority in case of Sri P  17 Kanther Not available   No 18 Present status of the complaint Not available   No ­­­­  do  ­­­­ Details of investigation report referred  ­­­­  do  ­­­­ 19 to CVC Not available   No C/copies of letters exchanged  ­­­­  do  ­­­­ 20 between CVO and CVC Not available   No C/copies of letters exchanged  ­­­­  do  ­­­­ 21 between SBI and SBBJ Not available   No Reason for not informing the status of  ­­­­  do  ­­­­ 22 complaint to the appellant Not available   No CIC/AT/A/2010/000528; Date of RTI­application: 22.03.2010 (Ref. No. RTI/SBI/62) Respondents' statement:
Whether  Inspection  Item  Supplied is to be  No. Information sought Remarks on allowed. Information held at   Info i/r of functions/duties/staff details of Vigilance Dept. LHO, Bangalore   Name & designation of all staff since  Yes 1 01.01.2006 Available  01/09/2009 LHO, Bangalore  Total actual and sanctioned strength of staff   01/09/2009 Yes 2 & work allocation order Available LHO, Bangalore  Name & designation of Head of the Dept.   01/09/2009 Yes since 01.01.2006 with copy of appointment  3 order Available LHO, Bangalore  Copies of Powers/duties/responsibilities of   01/09/2009 4 Head of the Dept.  Available Yes  LHO, Bangalore  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 15 of 49 C/copies of circular issued to improve  Not  5 vigilance administration since 01.01.2006 available   No No Not Applicable Up to date copy of vigilance manual issued  6 by Corporate Centre on Vig administration Available  No u/s 8(1)(d) LHO, Bangalore  Year­wise total number of complaints  01/09/2009 received/disposed & pending since  7 01.01.2006 Available Yes LHO, Bangalore  Name & designation of the controlling  01/09/2009 8 authority of Vigilance Dept in the Bank  Available Yes CC Mumbai Monthly/quarterly/yearly returns/reports to be  01/09/2009 9 submitted by CVO to CC Mumbai Available Yes  CC Mumbai Name, designation & C/copies of Bio­Data of  10 all present supervising staff  Available 06.04.2010 Yes LHO, Bangalore  CIC/AT/A/2010/000529; Date of RTI­application: 29.03.2010 (Ref. No. RTI/SBI/65) Respondents' statement:
Whether  Inspection  Supplied  is to be  Item No. Information sought Remarks  on allowed. Information held at    Info i/r of Safe Deposit Locker facility maintained at Gukul Branch. C/copy of hiring agreement of Locker  1 No.1.  Available  No Yes  LHO Bangalore  Total number of lockers installed in  2 the branch ­ type wise.  Available  No Yes  LHO Bangalore  Annual rent fixed by the Bank with  3 effect from 01.01.2005 with circular Available  No Yes  LHO Bangalore  Year wise vacant locker position from  4 01.01.2005 Available  No Yes  LHO Bangalore  No. of SDL allotted/surrendered/broke  5 open and vacant since 2004 Available  No Yes  LHO Bangalore  Total no. of lockers broke open from  6 01.01.2005 till date with reasons. Available  No Yes  LHO Bangalore  C/copy of circulars i/r of locker  operation/allotment/break open from  7 01.01.2005 Available  No Yes  LHO Bangalore  Total no. of wait list for lockers from  8 2004 to 2010.  Available  No Yes  LHO Bangalore  Total no. of lockers along with  9 outstanding rent since 2004 Available  No Yes  LHO Bangalore  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 16 of 49 C/copies of circulars issued by RBI &  10 IBA regarding lockers.  Available  No Yes  CC Mumbai Existing system in the Bank for  11 operation of lockers Available  No Yes  LHO Bangalore  Existing system in the Bank for break  12 opening of lockers Available  No Yes  LHO Bangalore  C/copy of statutory/ short audit report  13 of the branch since 2008 Available  No Yes  LHO Bangalore  Existing system in the Bank for giving  access to survivors /nominees of  14 deceased hirers Available  No Yes  LHO Bangalore  CIC/AT/A/2010/000530; Date of RTI­application: 29.03.2010 (Ref. No. RTI/SBI/67) Respondents' statement:
Whether  Supplied Inspection is to be  Information  Item No. Information sought Remarks on allowed held at   Info i/r of staff, duties & other matter of Gokul Branch Name & designation of all staff of the  LHO,  1 branch since 01.01.2006 Available  No Yes Bangalore  Total sanctioned & actual strength of  staff along with order copy from the  LHO,  2 controllers Available  No Yes Bangalore  Criteria/yardstick for prescribing the  strength of the staff along with  LHO,  3 circulars Available  No Yes Bangalore  C/copy of existing work allocation  LHO,  4 orders.  Available  No Yes Bangalore  Name & designation of Head of the  branch since 01.01.2006 along with  LHO,  5 appointment order Available  No Yes Bangalore  Copies of circulars issued by the  Bank i/r of  duties/powers/responsibilities of  LHO,  6 Branch Head Available  No Yes Bangalore  Year­wise total number of complaints  LHO,  7 received since 01.01.2006  Available  No Yes Bangalore  Name & designation of Controlling  LHO,  8 authority, contact details  Available  No Yes Bangalore  9 Name, designation & C/copies of Bio­ Available  No Yes LHO,  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 17 of 49 Data of present supervising staff at  the branch Bangalore  CIC/AT/A/2010/000531; Date of RTI­application: 29.03.2010 (Ref. No. RTI/SBI/68) Respondents' statement:
Whether  Item  Supplied Inspection is to  No. Information sought Remarks on be allowed Information held at   Info i/r of supervising staff, Shri Kunnikrishnan, BM of Gokul Branch C/ copy of Bio­Data of the above  official obtd at the time of initial  Not  1 appointment available  No No Not Applicable Date of appointment, Grade & terms  2 & condition of appointment Available 30.04.2010  Yes  LHO, Bangalore C/copy of supportive documents i/r of  Not  3 education, income & caste available  No No Not Applicable Details of all postings, post held by  4 him since last 20 years with orders Available 30.04.2010  Yes LHO, Bangalore Details of Disciplinary proceedings if  5 any Available 30.04.2010  Yes LHO, Bangalore Present posting of the official with  6 contact details Available 30.04.2010  Yes LHO, Bangalore C/copy of statement of assets &  No, u/s 8(1)(e) &  7 liabilities since 2001 Available 30.04.2010  2(f) LHO, Bangalroe Not  8 C/copy of IT returns since 2000 available  No No Not Applicable Details of Furniture & Fixtures along  with cost/book value and copy of  9 approval from authority Available 30.04.2010  Yes LHO, Bangalroe Details & contact address of  Disciplinary Authority i/r of the official  10 with service regulation Available 30.04.2010  Yes LHO, Bangalroe Details of Leased Accommodation  /telephone/mobiles provided to the  11 official with approval.  Available 30.04.2010  Yes LHO, Bangalroe Total expenditure paid on his transfer  to Bangalore like  12 TA/transportation/other incidental chg Available 30.04.2010  Yes LHO, Bangalroe 13 Extract of his Leave Register  Available 30.04.2010  Yes  LHO Bangalore  pertaining to his present posting at  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 18 of 49 Bangalore C/copy of LPC as maintained by  eSBS at the time of his posting at  14 Bangalore Available 30.04.2010  Yes  LHO Bangalore  C/copy of salary slips of the officials  during his stay at Gokul Branch,  15 Bangalore Available 30.04.2010  Yes  LHO Bangalore  Details of LTC/LFC/HTC availed by  the official during his tenure in eSBS  16 with eligibility/claim Available 30.04.2010  Yes LHO Bangalore  Details of Leave Encashment, if any,  availed by him during his tenure in  17 eSBS with circular Available 30.04.2010  Yes LHO Bangalore  CIC/AT/A/2010/000532;   Date   of   RTI­application:   31.03.2010   (Ref.   No.   RTI/SBI/70)  Respondents' statement:
Whether  Inspection  Item  Supplied is to be  Information held  No. Information sought Remarks on allowed. at   Info i/r of supervising staff, Shri Prashnath L, Dy Manager of Gokul Branch   C/ copy of Bio­Data of the above official  1 obtd at the time of initial appointment Available  No Yes LHO Bangalore  Date of appointment, Grade & terms &  LHO Bangalore  2 condition of appointment Available  24.04.2010 Yes C/copy of supportive documents i/r of  LHO Bangalore  3 education, income & caste Available  24.04.2010 Yes Details of all postings, post held by him  Yes LHO Bangalore  4 since last 20 years with orders Available  24.04.2010 5 Details of Disciplinary proceedings if any Available  24.04.2010 Yes LHO Bangalore  Present posting of the official with contact  Yes LHO Bangalore  6 details Available  24.04.2010 C/copy of statement of assets & liabilities  Yes LHO Bangalore  7 since 2001 Available  24.04.2010 Not  No 8 C/copy of IT returns since 2000 available No Not Applicable 9 Details of Furniture & Fixtures along with  Not  No No Not Applicable cost/book value and copy of approval from  available Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page

19 of 49 authority Details & contact address of Disciplinary  Yes LHO Bangalore  Authority i/r of the official with service  10 regulation Available  24.04.2010 Details of Leased  Yes LHO Bangalore  Accommodation/telephone/mobiles  11 provided to the official with approval.  Available  24.04.2010 Total expenditure paid on his transfer to  Yes LHO Bangalore  Bangalore like TA/transportation/other  12 incidental chg Available  24.04.2010 Extract of his Leave Register pertaining to  Yes LHO Bangalore  13 his present posting at Bangalore Available  24.04.2010 C/copy of LPC as maintained by the Bank  Yes LHO Bangalore  14 before his present posting at Bangalore Available  24.04.2010 C/copy of salary slips of the officials  Yes LHO Bangalore  during his stay at Gokul Branch,  15 Bangalore Available  24.04.2010 Details of LTC/LFC/HTC availed by the  Yes LHO Bangalore  official in the last 10 years with  16 eligibility/claim. Available  24.04.2010 Details of Leave Encashment, if any,  Yes LHO Bangalore  availed by him in the last 10 years with  17 circular Available  24.04.2010   CIC/AT/A/2010/000533;   Date   of   RTI­application:   06.04.2010   (Ref.   No.   RTI/SBI/75)  Respondents' statement:

Whether  Inspection is  Item  Supplied to be  Information held  No. Information sought Remarks on allowed. at   Information i/r of Vigilance Dept. & reports to be submitted to CVC C/copies of Monthly reports of CVO to the  1 CVC from March 2009 to March, 2010 Available  No Yes  CC Mumbai C/copies of Annual Report of CVO to the  2 CVC for the year 2009 Available  No Yes  CC Mumbai C/copies of all circulars issued by the  3 Vigilance Dept from 01.01.2009 till date  Available  No Yes  CC Mumbai C/copy of up to date circulars i/r of  scrutiny of annual property returns of sup  4 staff Available 07.05.2010 Yes  CC Mumbai Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 20 of 49 Specimen copy of Annual property return  5 to be submitted by sup staff Available 07.05.2010 Yes  CC Mumbai CIC/AT/A/2010/000534;   Date   of   RTI­application:   06.04.2010   (Ref.   No.   RTI/SBI/78)  Respondents' statement:
Whether  Supplied  Inspection is to  Information  Item No. Information sought Remarks  on be allowed. held at    Info i/r of procedure followed by the Bank regarding frauds C/copy of report on actual or suspected  frauds submitted to RBI in FMR1 from  Not  Not  1 01.01.2005 Available  No  No Applicable C/copies of quarterly reports on frauds   No outstanding submitted to RBI in FMR2  Not  Not  2 01.01.2005 Available  No Applicable C/copies of quarterly reports on frauds  Not   No Not  3 submitted to RBI in FMR3 from 01.01.2005 Available  No Applicable C/copies of quarterly consolidated   No statement submitted to RBI in FMR4 from  Not  Not  4 01.01.2005 Available  No Applicable C/copies of frauds reported to the Board on   No their detection as per RBI  Not  Not  5 directives01.01.2005 Available  No Applicable Name & designation of the present  individuals appointed to Spl committee of  CC,  6 the Board Available 07.05.2010 Yes Mumbai Periodicity of the meeting of the above  07.05.2010 Yes committee from 01.01.2005 with outcome of  CC,  7 meeting Available Mumbai Details of annual review of frauds  07.05.2010 Yes CC,  8 conducted since 01.01.2005 and outcome Available Mumbai Details of preventive/punitive measures  No implemented in the Bank in the form of  Not  Not  9 circulars Available No Applicable Name of the Dept. at CC, Mumbai along  Yes with name & designation of officers in­ CC,  10 charge Available  07.05.2010 Mumbai Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 21 of 49 CIC/AT/A/2010/000535;   Date   of   RTI­application:   12.03.2010   (Ref.   No.   RTI/SBI/48)  Respondents' statement:
Whether  Item  Supplied Inspection is  No. Information sought Remarks on to be allowed Information held at   Info i/r of supervising staff, Smt Maimuna J Sheikh of Mission Road br of eSBS C/ copy of Bio­Data of the above official  1 obtd at the time of initial appointment Available 12.04.2010 Yes  LHO, Bangalore  Date of appointment, Grade & terms &  2 condition of appointment Available 12.04.2010 Yes  LHO, Bangalore  C/copy of supportive documents i/r of  3 education, income & caste Available 12.04.2010 Yes  LHO, Bangalore  Details of all postings, post held by him  4 since last 20 years with orders Available 12.04.2010 Yes LHO, Bangalore  5 Details of Disciplinary proceedings if any Available 12.04.2010 Yes LHO, Bangalore  Present posting of the official with contact  Yes 6 details Available 12.04.2010 LHO, Bangalore  C/copy of statement of assets & liabilities  u/s 8(1)(e) &  7 since 2001 Available No 2(f) Not applicable Not  8 C/copy of IT returns since 2000 available No No Not applicable CIC/AT/A/2010/000537;   Date   of   RTI­application:   22.03.2010   (Ref.   No.   RTI/SBI/63)  Respondents' statement:
Whether  Item  Supplied Inspection is  No. Information sought Remarks on to be allowed. Information held at   Info i/r of supervising staff, Shri Pukraj Kanther, DGM of eSBS. C/ copy of Bank's order promoting him to  Not  1 DGM from AGM.  available   No  No Not Applicable Exact period for which the official was  holding post of Zonal Head at ZO, Mumbai  Not  2 of eSBS available   No  No Not Applicable Details of Furniture & Fixtures along with  cost/book value and copy of approval from  Not  3 authority available   No  No Not Applicable 4 Details & contact address of Disciplinary  Not   No  No Not Applicable Authority i/r of the official with copy of ser  available  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 22 of 49 regulations Details of Leased  Accommodation/telephone/mobiles/car  Not  5 provided to the official with approval.  available   No  No Not Applicable C/copies of Bank order repatriating him  Not  6 back to his parent Bank ie SBBJ available   No  No Not Applicable Total expenditure paid on his transfer from  Mumbai to posting in SBBJ like  Not  7 TA/transportation available   No  No Not Applicable and incidental charges etc for him & his    family         C/copies of Bank  circulars/instruction/manual i/r of  Not  8 complaints against Bank officials on depn available   No  No Not Applicable Extract of Leave Register of the official  pertaining to his stay at ZO Mumbai of  Not  9 eSBS available   No  No Not Applicable C/copy of LPC as maintained by eSBS at  he time of his repatriation to parent Bank ie  Not  10 SBBJ available   No  No Not Applicable Details of deputation allowance eligible to  the official during his tenure in eSBS with  Not  11 rules/regulns available   No  No Not Applicable C/copy of salary slips of the officials during  Not  12 his stay at ZO, Mumbai of eSBS available   No  No Not Applicable Details of LTC/LFC/HTC availed by the  official during his tenure in eSBS with  Not  13 eligibility/claim available   No  No Not Applicable Details of Leave Encashment, if any,  availed by him during his tenure in eSBS  Not  14 with circular available   No  No Not Applicable Details of his official visit outside ZO,  Mumbai during his stay at ZO, Mumbai of  Not  15 eSBS & purpose available   No  No Not Applicable Designated official who was competent to  accord sanction of such official visit with  Not  16 sanction copy available   No  No Not Applicable Total amt of expenses claimed by the  official of his each visit with C/copies of  Not  17 Bank's circular available   No  No Not Applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 23 of 49 CIC/AT/A/2010/000540;   Date   of   RTI­application:   31.03.2010   (Ref.   No.   RTI/SBI/71)  Respondents' statement:
                                                                        Supplied     Whether 
 Item                                                                     on       Inspection is 
  No.                   Information sought                    Remarks              to be allowed    Information held at
 
Info i/r of supervising staff, Shri Fernandez, at Vigilance Dept., LHO, Bangalore C/ copy of Bio­Data of the above official  1 obtd at the time of initial appointment Available No Yes  LHO, Bangalore  Date of appointment, Grade & terms &  2 condition of appointment Available No Yes  LHO, Bangalore  C/copy of supportive documents i/r of  3 education, income & caste Available No Yes  LHO, Bangalore  Details of all postings, post held by him in  the Bank since his appointment in the  4 Bank Available No Yes LHO, Bangalore  5 Details of Disciplinary proceedings if any Available No Yes LHO, Bangalore  Present posting of the official with copy of  6 posting order and contact details Available No Yes LHO, Bangalore  C/copy of statement of assets & liabilities  u/s 8(1)(e) &  7 since 2001 Available No 2(f) LHO, Bangalore Not  8 C/copy of IT returns since 2000 available No No Not  applicable Details of Furniture & Fixtures along with  cost/book value and copy of approval from  9 authority Available No Yes LHO, Bangalore  Details & contact address of Disciplinary  Authority i/r of the official with service  10 regulation Available No Yes LHO, Bangalore  Details of Leased  Accommodation/telephone/mobiles  11 provided to the official with approval.  Available No Yes LHO, Bangalore  Total expenditure paid on his transfer to  Bangalore like TA/transportation/other  12 incidental chg Available No Yes LHO, Bangalore  Extract of his Leave Register pertaining to  13 his present posting at Bangalore Available No Yes  LHO, Bangalore  C/copy of LPC as maintained by the Bank  14 before his present posting at Bangalore Available No Yes  LHO, Bangalore  C/copy of salary slips of the officials  15 pertaining to present posting at Bangalore  Available No Yes  LHO, Bangalore  16 Details of LTC/LFC/HTC availed by the  Available No Yes  LHO, Bangalore  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 24 of 49 official in the last 10 years with  eligibility/claim Details of Leave Encashment, if any,  availed by him in the last 10 years with  17 circular Available No Yes LHO, Bangalore  CIC/AT/A/2010/000541;   Date   of   RTI­application:   09.04.2010   (Ref.   No.   RTI/SBI/79)  Respondents' statement:
                                                                          Supplied        Whether 
 Item                                                                          on     Inspection is 
  No.                   Information sought                    Remarks                to be allowed.    Information held at
 
Info i/r of sup staff, Shri C V R S Suryaprasad, DGM at Vigilance Dept, LHO, B'lore C/ copy of Bio­Data of the above official  1 obtd at the time of initial appointment Available No Yes  LHO, Bangalore  Date of appointment, Grade & terms &  2 condition of appointment Available No Yes  LHO, Bangalore  C/copy of supportive documents i/r of  3 education, income & caste Available No Yes  LHO, Bangalore  Details of all postings, post held by him in  the Bank since his appointment in the  4 Bank Available No Yes LHO, Bangalore  5 Details of Disciplinary proceedings if any Available No Yes LHO, Bangalore  Present posting of the official with copy of  6 posting order and contact details Available No Yes LHO, Bangalore  C/copy of statement of assets & liabilities  u/s 8(1)(e) &  7 since 2001 Available No 2(f) LHO, Bangalore Not  8 C/copy of IT returns since 2000 available No No Not  applicable Details of Furniture & Fixtures along with  cost/book value and copy of approval from  9 authority Available No Yes LHO, Bangalore  Details & contact address of Disciplinary  Authority i/r of the official with service  10 regulation Available No Yes LHO, Bangalore  Details of Leased  Accommodation/telephone/mobiles  11 provided to the official with approval.  Available No Yes LHO, Bangalore  Total no. of days the official was deputed  12 out of his headquarters in the last one year Available No Yes LHO, Bangalore  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 25 of 49 Extract of his Leave Register pertaining to  13 his present posting at Bangalore Available No Yes  LHO, Bangalore  C/copy of LPC as maintained by the Bank  14 before his present posting at Bangalore Available No Yes  LHO, Bangalore  C/copy of salary slips of the officials  15 pertaining to present posting at Bangalore  Available No Yes  LHO, Bangalore  Details of LTC/LFC/HTC availed by the  official in the last 10 years with  16 eligibility/claim Available No Yes  LHO, Bangalore  Details of Leave Encashment ,if any,  availed by him in the last 10 years with  17 circular Available No Yes LHO, Bangalore  CIC/AT/A/2010/000542;   Date   of   RTI­application:   09.04.2010   (Ref.   No.   RTI/SBI/80)  Respondents' statement:
                                                                         Supplied    Whether 
Item                                                                     on          Inspection is 
No.       Information sought                                 Remarks                 to be allowed    Information held at 
Info i/r of sup staff, Shri N Anbazagan, Chief Manager at Vigilance Dept,LHO,B'lore C/ copy of Bio­Data of the above official  1 obtd at the time of initial appointment Available No Yes  LHO, Bangalore  Date of appointment, Grade & terms &  2 condition of appointment Available No Yes  LHO, Bangalore  C/copy of supportive documents i/r of  3 education, income & caste Available No Yes  LHO, Bangalore  Details of all postings, post held by him in  the Bank since his appointment in the  4 Bank Available No Yes LHO, Bangalore  5 Details of Disciplinary proceedings if any Available No Yes LHO, Bangalore  Present posting of the official with copy of  6 posting order and contact details Available No Yes LHO, Bangalore  C/copy of statement of assets & liabilities  u/s 8(1)(e) &  7 since 2001 Available No 2(f) LHO, Bangalore Not  8 C/copy of IT returns since 2000 available No No Not  applicable Details of Furniture & Fixtures along with  cost/book value and copy of approval from  9 authority Available No Yes LHO, Bangalore  Details & contact address of Disciplinary  Authority i/r of the official with service  10 regulation Available No Yes LHO, Bangalore  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 26 of 49 Details of Leased  Accommodation/telephone/mobiles  11 provided to the official with approval.  Available No Yes LHO, Bangalore  Total no. of days the official was deputed  12 out of his headquarters in the last one year Available No Yes LHO, Bangalore  Extract of his Leave Register pertaining to  13 his present posting at Bangalore Available No Yes  LHO, Bangalore  C/copy of LPC as maintained by the Bank  14 before his present posting at Bangalore Available No Yes  LHO, Bangalore  C/copy of salary slips of the officials  15 pertaining to present posting at Bangalore  Available No Yes  LHO, Bangalore  Details of LTC/LFC/HTC availed by the  official in the last 10 years with  16 eligibility/claim Available No Yes  LHO, Bangalore  Details of Leave Encashment, if any,  availed by him in the last 10 years with  17 circular Available No Yes LHO, Bangalore  CIC/AT/A/2010/000543;   Date   of   RTI­application:   09.04.2010   (Ref.   No.   RTI/SBI/81)  Respondents' statement:
                                                                           Supplied          Whether 
Item                                                                           on        Inspection is       Information held 
 No.                   Information sought                      Remarks                   to be allowed              at
 
Info i/r of functioning of Vigilance Dept, SBI, LHO, Bangalore and complaints handled by it from 01.01.2005 till  date List of all complaints received from  01.01.2005 till date with details like date &  1 description Available No Yes LHO Bangalore  2 Provide copies of these complaints Available No No, u/s 8(1)(e) Not applicable  Details of all complaints which were  rejected/closed without investigation with  3 reasons Available No Yes LHO Bangalore Year­wise no. of complaints  received/disposed and pending since  4 01.01.2005 Available No Yes LHO Bangalore Details of complaints taken up for  No subsequent investigation with date of  Not  5 initiating investigation  available No Not Applicable 6 Details of complaints which are closed after  Not  No No Not Applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 27 of 49 investigation with copies of enquiry reports  available Details of cases in which penal action were  No initiated with nature of penalty of each  Not  7 cases available No Not Applicable Details & no. of cases of criminal complaints  Not  No 8 filed since 01.01.2005 with status case­wise available No Not Applicable Details & no of cases which are pending as  Not  No 9 on 31.03.2010 and status of its investigation available No Not Applicable How much time should an investigation be  10 complete after receipt as per law/guidelines     with copies of guidelines which prescribe    time limit. Available No Yes LHO Bangalore  In how many case time limit followed with  Not  11 details of penalty and authority of Vig dept. available No No Not Applicable Details of complaint Register by Vig Dept.  12 and provide C/copies of the same Available No Yes LHO Bangalore  C/copy of up to date and latest Bank's  13 Vigilance Manual Available No Yes LHO Bangalore  C/copies of all circulars received by Vig  Not  No 14 Dept. from CVO or CC Mumbai of the Bank available No Not Applicable C/copy of the present work allocation order  Not  No 15 specifying the duties of the staff of Vig Dept. available No Not Applicable CIC/AT/A/2010/000545;   Date   of   RTI­application:   06.04.2010   (Ref.   No.   RTI/SBI/76)  Respondents' statement:
                                                                                  Supplied      Whether 
                                                                                    on         Inspection 
    Item                                                                                         is to be        Information 
    Nos.                      Information sought                        Remarks                 allowed            held at
 
Information relating to Zonal Office, Mumbai of eSBS. C/copies of Muster Roll for the month of April,  Admin Office,  1 2007 of ZO, Mumbai of eSBS. Available  02.06.2010 Yes Mumbai C/copies of the charges register for the month of  2 April, 2007 of ZO, Mumbai of eSBS. Not available  No No Not Applicable Name & designation of all supervising staff who  Admin Office,  3 were working as on 30.04.2007 Available  02.06.2010 Yes Mumbai CIC/AT/A/2010/000546;   Date   of   RTI­application:   06.04.2010   (Ref.   No.   RTI/SBI/77)  Respondents' statement:
Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 28 of 49 Supplied Whether  on Inspection  Item  is to be  Information held  No. Information sought Remarks allowed at   Info i/r of action initiated by eSBS on his complaint against Bank's officials C/copy of Mail Outward Register in proof of  1 having sent letter to RBI with mode of          dispatch and name & designation of the official    in­charge of such register Not available  No No Not Applicable Name of the General Manager (O) of eSBS who  intimated RBI about the initiation of action 2 and his present place of posting/ details of  retirement if he is retired etc Available  17.05.2010 Yes LHO,Ahmedabad Details of necessary steps/action initiated by the  3 Bank with name & designation of the            authority/Dept. who initiated such action Not available   No No Not Applicable C/copy of the Final action report and advices that  4 were submitted to RBI, Mumbai           Details of dispatch, authority, date of report etc. Not available   No No Not Applicable CIC/AT/A/2010/000547;   Date   of   RTI­application:   09.04.2010   (Ref.   No.   RTI/SBI/82)  Respondents' statement:
                                                                                      Supplied          Whether 
Item                                                                                  on                Inspection is        Information 
No.         Information sought                                        Remarks                           to be allowed        held at 
 
Info i/r of action taken on his appeal against voluntary vacation of employment Present status of the appeal & details of  1 authority in SBI with whom it is pending Available 17.05.2010 Yes CC, Mumbai Reasons for non­disposal of appeal by the Bank  Not info u/s  Not info u/s  2 till date 2(f) No  No 2(f) The status of his follow up letter dated  05.08.2009 & details of authority in SBI with  3 whom           it is pending  Available 17.05.2010 Yes CC, Mumbai C/copies of all correspondence between the  4 officials/Depts. of SBI i/r or his appeal  Available 12.11.2009 Yes CC, Mumbai 5 Name & designation and contact details of          Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 29 of 49 competent authority in SBI to deal his appeal along with relevant Bank's circular/policy/service    regulation Available 17.05.2010 Yes CC, Mumbai Time limit fixed on the competent authority for  Not  6 disposal of appeal along with circular/manual Available  No No Not Applicable Certified and up to date copy of the SBI officers  LHO,  7 service rules,1992. Available 17.05.2010 Yes Bangalore  CIC/SM/A/2009/1627­AT;Date   of   RTI­application:   24.06.2009   (Ref.   No.   RTI/SBI/74)  Respondents' statement:
                                                                              Supplied     Whether 
Item                                                                          on           Inspection is    Information 
No.     Information sought                                        Remarks                  to be allowed.   held at 


Info i/r of supply of C/copies of Bio­Data of 15 sup staff of eSBS. C/copy of Bio­Data submitted by Shri M I A  Not  1 Khamisa, CVO & GM of eSBS available  No  No Not Applicable Total period of his tenure as CVO with date of  LHO,Ahmedab 2 resume and demission. Available 10.08.2009  Yes ad Official Tour undertaken by him outside his HQ  Not  Not Applicable 3 during his tenure as CVO­date/place/purpose available No No Extract of Muster Roll for February, 2007 with  Not  Not Applicable 4 details of leave & official tour available No No C/copy of Bio­Data of Shri O P Bhatnagar,GM  Not  Not Applicable of eSBS(posting/contact detail/deputn/retire  available 5 etc) No No C/copy of Bio­Data of Shri Narendra  Not  Not Applicable Prasad,GM of eSBS(posting/contact  available 6 detail/deputn/retire etc) No No C/copy of Bio­Data of Shri Swaminathan Iyer,  Not  Not Applicable CGM of eSBS(posting/contact  available 7 detail/deputn/retire etc) No No C/copy of Bio­Data of Shri Pukraj Kanther,  Not  Not Applicable DGM of eSBS(posting/contact  available 8 detail/deputn/retire etc) No No C/copy of Bio­Data of Shri Sreedhran ,DGM of  Not  Not Applicable 9 eSBS(posting/contact detail/deputn/retire etc) available No No C/copy of Bio­Data of Shri Mohitar, DGM of  Not  Not Applicable 10 eSBS(posting/contact detail/deputn/retire etc) available No No 11 C/copy of Bio­Data of Shri Anil P Muley, AGM  Not  No No Not Applicable of eSBS(posting/contact detail/deputn/retire  available Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 30 of 49 etc) C/copy of Bio­Data of Shri Anurag Malik, AGM  Not  Not Applicable of eSBS(posting/contact detail/deputn/retire  available 12 etc) No No C/copy of Bio­Data of Shri R M Hingu, officer of  Not  Not Applicable 13 eSBS(posting/contact detail/deputn/retire etc) available No No C/copy of Bio­Data of Shri S K Sinha, AGM of  Not  Not Applicable 14 eSBS(posting/contact detail/deputn/retire etc) available No No C/copy of Bio­Data of Shri Mulani, AGM of  Not  Not Applicable 15 eSBS(posting/contact detail/deputn/retire etc) available No No C/copy of Bio­Data of Shri S K Sing, MD of  Not  Not Applicable 16 eSBS(posting/contact detail/deputn/retire etc) available No No C/copy of Bio­Data of Smt M J Shiekh, officer  Not  Not Applicable of eSBS(posting/contact detail/deputn/retire  available 17 etc) No No C/copy of Bio­Data of Shri K J Trivedi, officer of  Not  Not Applicable 18 eSBS(posting/contact detail/deputn/retire etc) available No No CIC/SM/A/2009/2001­AT;Date   of   RTI­application:   20.07.2009   (Ref.   No.   RTI/SBI/92)  Respondents' statement:
                                                                                       Supplied        Whether 
    Item                                                                                    on    Inspection is      Information 
     No.                  Information sought                            Remarks                   to be allowed         held at
 
Info i/r of action taken by the Bank on receipt of his letter intimating regn of criminal case against the Bank officials   Date of letter from Gokul br to Higher  authorities (name & designation) referring the  Not Applicable 1 case with a copy Not available No No Name & designation of the BM along with his  PF code who received the letter at Gokul br &  Not Applicable 2 present posting  Not available No No C/copy of SBS Officers service Regulation as  on March,2007 & Bank policy i/r of criminal  LHO,Ahmedaba 3 case against officer Available  No Yes d Final action taken by the Bank with c/copies of  No 4 correspondence Not available  No Not Applicable Name & designation of Disciplinary &  Appellate authorities i/r of officers, Mr Vijaya  No 5 Kumar & Mr Trivedi  Not available  No Not Applicable 6 Designation & Rank of Disciplinary &  Available  No Yes LHO, Bangalore Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 31 of 49 Appellate authorities in SBI for Scale II to IV  officers Extract of Bank Policy & service regulation for  taking action against officials with criminal  7 case  Available  No Yes LHO, Bangalore C/copy of up to date SBI Officers service  8 regulation Available  No Yes LHO Bangalore  Name of the MD & CGM of eSBS as on  28.03.2007 to whom criminal case against  Not Available   No No Not Applicable 9 officers intimated Name & scale of private secretary to then MD  10 & CGM of eSBS as on 28.03.2007 Not Available   No No Not Applicable Action taken by the Bank on receipt of email  11 from the appellant regarding criminal case  Not available   No No Not Applicable against officers with copies of correspondence CIC/SM/A/2009/2002­AT   &   CIC/SM/A/2009/2015­AT;   Date   of   RTI­application: 
20.07.2009 (Ref. No. RTI/SBI/93)  Respondents' statement:
                                                                                    Supplied     Whether 
    Item                                                                                on     Inspection is 
     No.                Information sought                      Remarks                        to be allowed    Information held at
     
Info i/r of payment of legal fee paid by branches of eSBS in Bangalore C/copy of the payment of Rs.57,500/­ &  Rs.2,500/­ by the Bank for case against  1 Umapathi Available No  Yes LHO, Bangalore  Details of cases filed against Umapathi ­  2 case no, civil or criminal, legal fee paid etc. Available 18.08.2009 Yes LHO, Bangalore Details of approval letter for payment of  legal fee & name of the authority who  3 approved payment Available  No Yes LHO, Bangalore C/copy of correspondence for above two  4 payments Available  No Yes LHO, Bangalore Name & details of advocates to whom the  Not  5 cases have handed over by the branch Available No  No  Info is vague List of Bank panel advocates at Bangalore  6 as on 19.07.2007 Available 07.11.2007 Yes LHO, Bangalore  Total legal fees paid by Mission Road  7 branch for the year 2007­08 Available 01.02.2008 Yes LHO, Bangalore  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 32 of 49 Details of fee of Rs.50,495/­ paid to Sri  Aravind Kumar & details of case, authority  8 for sanction Available 18.08.2009 Yes LHO, Bangalore  CIC/SM/A/2009/2004­AT;Date   of   RTI­application:   07.09.2009   (Ref.   No.   RTI/SBI/21)  Respondents' statement:
                                                                                  Supplied         Whether 
                                                                                      on       Inspection 
Item                                                                                             may be           Information 
    No.                Information sought                           Remarks                        allowed          held at
 
Info i/r of CPIO reply dated 24.08.2009 stating information sought is not available C/copy of pages of registers where the said  Not Applicable 1 records were last recorded to have existed Not available No No Name, designation & office address of the  No Not Applicable 2 staff who had last custody of the said records Not available No Date when the Bank came to know that the  No Not Applicable 3 said records are missing  Not available No Details of efforts made to trace out the said  No Not Applicable 4 record till date of reply Not available No C/copy of FIR filed for the missing records  No Not Applicable 5 and reasons thereof if not filed Not available No C/copy of Bank guidelines/circulars/policy for  No Not Applicable 6 preservation & safe custody of records Not available No C/copy of report made to controllers & their  No Not Applicable 7 reply Not available No Procedure for fixing the accountability for act  Not Applicable of negligence with supply of officers service  No 8 regulations Not available No Details of departmental action initiated  No Not Applicable 9 against the staff & reasons if not Not available No 10 C/copy of last audit queries & replies thereto Not available No No Not Applicable C/copy of record evidencing last periodical  No Not Applicable 11 verification and reasons for non­verification Not available No Name, designation & address of PIO where  No Not Applicable 12 additional copies would be available  Not available No C/copy of correspondence of SBI, LHO,  No Not Applicable 13 Ahmendabad, LHO Mumbai & CC Mumbai Not available No 14 It is possible to retrieve the said record from  Not available No No Not Applicable Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 33 of 49 computers CIC/SM/A/2009/2005­AT;Date   of   RTI­application:   28.07.2009   (Ref.   No.   RTI/SBI/99)  Respondents' statement:
                                                                           Supplied        Whether 
                                                                              on        Inspection is 
    Item                                                                                    to be         Information held 
    No.                  Information sought                      Remarks                   allowed.               at
 
Info i/r of action taken on his complaint dt 07.07.2008 made to CVC.

Date of receipt of complaint by GM, LHO  Bangalore along with extract of Mail  1 Inward register Available 27.08.2009  Yes LHO Bangalore  C/copy of the letter for investigation into  2 the complaint  Available 27.08.2009   Yes LHO Bangalore  Name & designation of the investigating  officer and date & place of investigation  3 conducted Available  27.08.2009  Yes LHO Bangalore C/copy of investigation report along with  statement of witness & records & date of  4 submission Available  No No, u/s 8(1)(e) LHO Bangalore  Name & designation of authority received  5 the report and action taken  Available  27.08.2009  Yes LHO Bangalore C/copy of letters & file noting related to  Not  6 complaint Available  No No Not Applicable 7 Present status Available  27.08.2009 Yes LHO Bangalore Action taken by AGM on his letter dated  01.12.2008. Name & designation of  8 authority with whom it is pending  Available  27.08.2009 Yes LHO Bangalore Action taken by CGM on his letter dated  02.03.2009. Name & designation of  9 authority with whom it is pending Available  27.08.2009 Yes LHO Bangalore Reason for non­completion of  Not  Not Applicable 10 investigation in case of pending. Available  No No Reasons for not informing the status of  Not Applicable the complaint to the appellant if  Not  11 investigation is completed Available  No No Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 34 of 49 CIC/SM/A/2009/2006­AT;Date  of   RTI­application:  22.08.2009   (Ref.   No.  RTI/SBI/10)  Respondents' statement:

                                                                                  Supplied    Whether 
                                                                                    on       Inspection 
    Item                                                                                       is to be     Information 
    No.                     Information sought                          Remarks                allowed         held at
 

Info i/r of CPIO reply dated 10.08.2009 (RTI/74) stating information sought is not available C/copy of pages of registers where the said  Not Applicable 1 records were last recorded to have existed Not available  No No Name, designation & office address of the staff  No No Not Applicable 2 who had last custody of the said records Not available Date when the Bank came to know that the  No No Not Applicable 3 said records are missing  Not available Details of efforts made to trace out the said  No No Not Applicable 4 record till date of reply Not available C/copy of FIR filed for the missing records and  No No Not Applicable 5 reasons thereof if not filed Not available C/copy of Bank guidelines/circulars/policy for  No No Not Applicable 6 preservation & safe custody of records Not available C/copy of report made to controllers & their  No No Not Applicable 7 reply Not available Procedure for fixing the accountability for act of  No No Not Applicable negligence with supply of officers service  8 regulations Not available Details of departmental action initiated against  No No Not Applicable 9 the staff & reasons if not Not available 10 C/copy of last audit queries & replies thereto Not available No No Not Applicable C/copy of record evidencing last periodical  No No Not Applicable 11 verification and reasons for non­verification Not available Name, designation & address of PIO where  No No Not Applicable 12 additional copies would be available  Not available It is possible to retrieve the said record from  No No Not Applicable 13 computers Not available CIC/SM/A/2009/2007­AT;Date   of   RTI­application:   07.09.2009   (Ref.   No.   RTI/SBI/22)  Respondents' statement:

Item  Information sought Remarks  Supplied  Whether  Information  No. on Inspection  held at  is to be  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 35 of 49 allowed.
 

Info i/r of CPIO reply dated 30.06.2009 (RTI/68) stating information sought is not available C/copy of pages of registers where the said  No No Not Applicable 1 records were last recorded to have existed Not available Name, designation & office address of the staff  No No Not Applicable 2 who had last custody of the said records Not available Date when the Bank came to know that the  No No Not Applicable 3 said records are missing  Not available Details of efforts made to trace out the said  No No Not Applicable 4 record till date of reply Not available C/copy of FIR filed for the missing records and  No No Not Applicable 5 reasons thereof if not filed Not available C/copy of Bank guidelines/circulars/policy for  No No Not Applicable 6 preservation & safe custody of records Not available C/copy of report made to controllers & their  No No Not Applicable 7 reply Not available Procedure for fixing the accountability for act of  No No Not Applicable negligence with supply of officers service  8 regulations Not available Details of departmental action initiated against  No No Not Applicable 9 the staff & reasons if not Not available 10 C/copy of last audit queries & replies thereto Not available No No Not Applicable C/copy of record evidencing last periodical  No No Not Applicable 11 verification and reasons for non­verification Not available Name, designation & address of PIO where  No No Not Applicable 12 additional copies would be available  Not available It is possible to retrieve the said record from  No No Not Applicable 13 computers Not available CIC/SM/A/2009/2008­AT;Date   of   RTI­application:   10.08.2009   (Ref.   No.   RTI/SBI/5)  Respondents' statement:

                                                                               Supplied       Whether 
                                                                               on             Inspection 
Item                                                                                          is to be      Information 
No.     Information sought                                         Remarks                    allowed       held at 
 

Info i/r of function, duties & staff details of Vigilance Dept at LHO Bangalore LHO  1 Name & designation of all staff as on 01.01.2006 Available  01.09.2009 Yes Bangalore 2 Total sanctioned & actual strength of staff along  Available  01.09.2009 Yes LHO  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 36 of 49 with work allocation order  Bangalore Name & designation of Head of the Dept. from  LHO  3 01.01.2006 with orders Available  01.09.2009 Yes Bangalore Copies of power, duties, responsibilities of Head of  LHO  4 Vig Dept.  Available  01.09.2009 Yes Bangalore C/copy of circulars for improving vigilance  LHO  5 administration from 01.01.2006 Available  01.09.2009 Yes Bangalore Year­wise total no. of complaints received/disposed  LHO  6 and pending as on 01.01.2006 till date & extract Available  01.09.2009 Yes Bangalore Name & designation of authority to whom Head of  LHO  7 the Vig Dept is subject to control & contact details  Available  01.09.2009 Yes Bangalore Details of monthly/quarterly and yearly returns of  LHO  8 Vig Dept to CVO of the Bank at CC Mumbai Available  01.09.2009 Yes Bangalore CIC/SM/A/2009/2009­AT;Date   of   RTI­application:   24.08.2009   (Ref.   No.   RTI/SBI/16)  Respondents' statement:

                                                                                     Supplied      Whether 
                                                                                          on      Inspection 
 Item                                                                                               is to be      Information 
 No.                     Information sought                           Remarks                      allowed           held at
 

Info i/r of implementation of RTI Act & other matters concerned.

C/copy of Bank Circular No.CCFO/BOD/MISC/294  1 dated 14.02.2009 Not available  No No Not Applicable C/copy of the Bank's Circular no.NBG.BOD.GB.943  2 dated 16.09.2005  Available 24.09.2009 Yes CC, Mumbai C/copy of Bank's Circular no.RIA/218 dated  3 05.05.2007 Available 24.09.2009 Yes CC, Mumbai C/copy of RTI Annual Report submitted by SBI to  4 Ministry of Finance for 2006 to 2009 Available 24.09.2009 Yes CC, Mumbai CIC/SM/A/2009/2011­AT;Date   of   RTI­application:   29.08.2009   (Ref.   No.   RTI/SBI/17)  Respondents' statement:

                                                                                    Supplied      Whether 
                                                                                    on            Inspectio
Item                                                                                              n is to be    Information held 
No.       Information sought                                        Remarks                       allowed       at 
 

Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 37 of 49 Info i/r of CPIO reply dated 30.06.2009 (RTI/68) stating information sought is not available C/copy of pages of registers where the said  Not Applicable 1 records were last recorded to have existed Not available No No Name, designation & office address of the staff  Not Applicable 2 who had last custody of the said records Not available No No Date when the Bank came to know that the said  Not Applicable 3 records are missing  Not available No No Details of efforts made to trace out the said  Not Applicable 4 record till date of reply Not available No No C/copy of FIR filed for the missing records and  Not Applicable 5 reasons thereof if not filed Not available No No C/copy of Bank guidelines/circulars/policy for  Not Applicable 6 preservation & safe custody of records Not available No No 7 C/copy of report made to controllers & their reply Not available No No Not Applicable Procedure for fixing the accountability for act of  Not Applicable negligence with supply of officers service  8 regulations Not available No No Details of departmental action initiated against  Not Applicable 9 the staff & reasons if not Not available No No 10 C/copy of last audit queries & replies thereto Not available No No Not Applicable C/copy of record evidencing last periodical  Not Applicable 11 verification and reasons for non­verification Not available No No Name, designation & address of PIO where  Not Applicable 12 additional copies would be available  Not available No No It is possible to retrieve the said record from  Not Applicable 13 computers Not available No No CIC/SM/A/2009/2012­AT;Date   of   RTI­application:   03.08.2009   (Ref.   No.   RTI/SBI/1)  Respondents' statement:

                                                                       Supplied      Whether 
Item                                                                   on            Inspection is to    Information held 
No.     Information sought                                  Remarks                  be allowed          at 
 

Info i/r of transfer & leave details of sup staff at Gokul branch, Bangalroe   C/copy of leave applications submitted by Mr  Kunnikrishnan & Mrs M J Sheikh for June,  1 2009 Available  12.01.2010 Yes  LHO Bangalore 2 C/copy of branch Muster Roll for June 2009 Available  12.01.2010 Yes  LHO Bangalore C/copies of leave register for June, 2009 in  3 respect of above two officials Available  12.01.2010 Yes  LHO Bangalore Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 38 of 49 C/copies of Bank circulars for sanction of  4 leave to sup staff Available  12.01.2010 Yes  LHO Bangalore Sanctioning authority for grant of leave in  case of above two officials for the month of  5 June, 2009 Available  31.08.2009 Yes LHO Bangalore C/copy of VVR Voucher Verification Report  6 for June, 2009 Available  No No, u/s 8(1)(e) LHO Bangalore C/copy of Transfer order of Smt M J Sheikh  Not  7 transferring her to Kunigal br  available  No No Not Applicable C/copy of modified transfer order from  8 Kunigal br to Hoskote br Available  12.01.2010 Yes  LHO Bangalore Name & designation of competent  transferring authority who effected the  9 transfer of Smt M J Sheikh Available  31.08.2009 Yes LHO Bangalore Recorded reasons for cancelling the earlier  transfer order of Kunigal br with file noting of  10 authorities Available  31.08.2009 Yes LHO Bangalore Procedure for modifying the transfer order  and details of competent authorities for  11 modification Available  31.08.2009 Yes LHO Bangalore Copy of relieving order of Smt M J Sheikh  from Gokul br and copy of reporting at  12 Hoskote br Available  12.01.2010 Yes  LHO Bangalore CIC/SM/A/2009/2013­AT;Date of RTI­application: 28.07.2009 (Ref. No. RTI/SBI/102)  Respondents' statement:

                                                                                    Supplied       Whether 
                                                                                    on             Inspection is 
Item                                                                                               to be          Informati
No.     Information sought                                        Remarks                          allowed        on held at 
 

Info i/r of implementation of CVC circular no.8(1)(g)/99(4) dated 12.03.1999   Steps taken to display Notice Board as per CVC  LHO,  1 circular in SBI, LHO Bangalore  Available  22.08.2009 Yes Bangalore C/copies of instructions/orders/circulars received  LHO,  2 from CC, Mumbai for implementation  Available  22.08.2009 Yes Bangalore Has LHO displayed the notice board, if yes,  provide details of place, medium & format of  LHO,  3 display Available  22.08.2009 Yes Bangalore 4 Name, designation of authority responsible for  Available  22.08.2009 Yes LHO,  Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 39 of 49 publishing such notice boards in all its offices Bangalore Has LHO taken steps to put up such notice  boards in all its offices, if yes, supply copies of  LHO,  5 orders Available  22.08.2009 Yes Bangalore Name of the branches/offices that have  complied/not complied with the above  LHO,  6 requirements. Available  22.08.2009 Yes Bangalore Total expenses incurred for display of boards and  Not  Not  7 details of payment made by the Bank Available  No No Applicable Role of Vigilance Dept at LHO, Bangalore in this  Not  Not  8 regard and details of action taken by the Dept. Available  No No Applicable   CIC/SM/A/2009/2014­AT;Date   of   RTI­application:   03.08.2009   (Ref.   No.   RTI/SBI/3)  Respondents' statement:

                                                                                     Supplied         Whether 
                                                                                       on           Inspection is 
    Item                                                                                                to be          Information 
    No.                  Information sought                            Remarks                        allowed            held at
 

Info i/r of empanelment of Advocates in SBI for Bangalore branches. C/copy of circulars/instruction/policy  1 guidelines for empanelment of advocates Available  12.01.2010 Yes LHO Bangalore Name, address qualification and experience  of advocates on panel of the Bank from Jan,  Not  2 2005 with orders available  No No Not Applicable C/copy of up to date schedule of professional  fee payable to advocates with authority for  3 payment Available  26.08.2009 Yes LHO Bangalore Total fees paid to advocates and total no. of  cases handed over to advocates year­wise  Not  4 from 01.01.2005 available  No No Not Applicable C/copy of up to date schedule of professional  fee payable to advocates for DRT & authority  5 for payment  Available  26.08.2009 Yes LHO Bangalore Total fees paid to advocates and no. of cases  handed over to advocates year­wise from  Not  6 01.01.2005(DRT) available  No No Not Applicable C/copy of up to date schedule of professional  fee payable to advocates for appeals in High  7 Court  Available  26.08.2009 Yes LHO Bangalore Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 40 of 49 Total fees paid to advocates and no. of cases  Not Applicable handed over to advocates year­wise from  Not  8 01.01.2005(appeals) available  No No Total Misc. fee paid to advocates since  Not  Not Applicable 9 01.01.2005 available  No No Name of the legal advisers and advocates  from Jan, 2005 and retained/appointed  Not  10 subsequently (renewal) available  No No Not Applicable Name, designation & dept. to which the  application for empanelment of advocates in  11 SBI can be made. Available  12.01.2010 Yes LHO Bangalore

3. After examining the above statement and records, following decision is  made:

 A:  
Information which is not available with the respondents. Appeal No. Items of  Appeal No. Items of Information  Information  CIC/AT/A/2010/000491 1 & 7 CIC/AT/A/2010/000537 1­17 CIC/AT/A/2010/000512 1,2,9 to 12 & 14 to  CIC/AT/A/2010/000540 8 21 CIC/AT/A/2010/000513 1 to 18 CIC/AT/A/2010/000541 8 CIC/AT/A/2010/000514 1 to 18 CIC/AT/A/2010/000542 8 CIC/AT/A/2010/000515 1,2 & 4­6 CIC/AT/A/2010/000543 5­9,11 & 14­15 CIC/AT/A/2010/000516 1­10 CIC/AT/A/2010/000545 2 CIC/AT/A/2010/000517 1,4,8 &10 CIC/AT/A/2010/000546 1,3 & 4 CIC/AT/A/2010/000519 1­9 CIC/AT/A/2010/000547 6 CIC/AT/A/2010/000520 1­9 CIC/SM/A/2009/1627 1, 3­18 CIC/AT/A/2010/000521 4 & 9 CIC/SM/A/2009/2001 1, 2,4,5 & 9­11 CIC/AT/A/2010/000522 1­8 CIC/SM/A/2009/2002­AT &  5 CIC/SM/A/2009/2015 CIC/AT/A/2010/000523 1­8 CIC/SM/A/2009/2004 1­14 CIC/AT/A/2010/000524 1,3,5,7 &8 CIC/SM/A/2009/2005 6,10 & 11 Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 41 of 49 CIC/AT/A/2010/000525 1­3 CIC/SM/A/2009/2006 1­13 CIC/AT/A/2010/000526 5 CIC/SM/A/2009/2007 1­13 CIC/AT/A/2010/000527 7­10 & 12­22 CIC/SM/A/2009/2009 1 CIC/AT/A/2010/000528 5 CIC/SM/A/2009/2011 1­13 CIC/AT/A/2010/000531 1,3 & 8 CIC/SM/A/2009/2012 7 CIC/AT/A/2010/000532 8 & 9 CIC/SM/A/2009/2013 7 & 8 CIC/AT/A/2010/000534 1­5 & 9 CIC/SM/A/2009/2014 2,4,6,8,9 & 10 CIC/AT/A/2010/000535 8 Decision:
It is noticed from the respondents' statement that the information relating to the  above items is unavailable. It is not clear, however, whether this information was  ever present in their records and is now untraceable, or it was never created. If  the former is true then, it is to be examined whether these records have been  destroyed   under   the   existed   retention   scheme,   or   have   been   found   to   be  untraceable after a proper search, among others. In   the  absence   of  the   above  categorical   submission   by   the  respondents,  it   is  considered   fit   to   remit   this   matter   back   to   Appellate   Authority   for   de­novo  consideration, and for giving a clear finding on each item or group of items of  information on the above lines.
Matter   in   respect   of   above   items   is   accordingly   remitted   back   to   Appellate  Authority with a direction that she will examine it de­novo and record her finding  which  should  be  communicated  to the  appellant,   with  a  copy   to  Commission,  within 4 weeks of the receipt of this order. 
B:
Information   which   is   available   with   the   respondents   and,   which   they   are  willing to disclose to the appellant through inspection of relevant files and  records:
Appeal No. Items of  Appeal No. Items of Information Information CIC/AT/A/2010/000491 2,3,4,6,8 & 9 CIC/AT/A/2010/000540 1­6, & 9­17 Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 42 of 49 CIC/AT/A/2010/000512 3 to 8 & 13 CIC/AT/A/2010/000541 1­6 & 9­17 CIC/AT/A/2010/000515 3 CIC/AT/A/2010/000542 1­6 & 9­17 CIC/AT/A/2010/000517 2,5,6 &7 CIC/AT/A/2010/000543 1,3,4,10,12 & 13 CIC/AT/A/2010/000521 1 to 3, 5,6 &7 CIC/AT/A/2010/000545 1 & 3 CIC/AT/A/2010/000524 2,4 & 6 CIC/AT/A/2010/000546 2 CIC/AT/A/2010/000526 2­4 & 7­10 CIC/AT/A/2010/000547 1,3­5 & 7 CIC/AT/A/2010/000527 1­6 & 11 CIC/SM/A/2009/1627 2 CIC/AT/A/2010/000528 1­4,7­10 CIC/SM/A/2009/2001 3,6­8 CIC/AT/A/2010/000529 1­14 CIC/SM/A/2009/2002­ 1­4 & 6­8 AT&CIC/SM/A/2009/2015 CIC/AT/A/2010/000530 1­9 CIC/SM/A/2009/2005 1­3,5,7­9 CIC/AT/A/2010/000531 2,4­6 & 9­17 CIC/SM/A/2009/2008 1­8 CIC/AT/A/2010/000532 1­7 & 10­17 CIC/SM/A/2009/2009 2­4 CIC/AT/A/2010/000533 1­5 CIC/SM/A/2009/2012 1­5 & 8­12 CIC/AT/A/2010/000534 6­8 & 10 CIC/SM/A/2009/2013 1­6 CIC/AT/A/2010/000535 1­6 CIC/SM/A/2009/2014 1,3,5,7 & 11 Decision:
As   the   respondents   have   had   no   difficulty   in   disclosing   the   above   mentioned  information to appellant through inspection of relevant records, it is directed that  CPIO, within 2 weeks of receipt of this order, on a day, time and place to be  identified   and   intimated   to   appellant,   shall   allow   the   appellant   to   inspect   all  records relating to his above RTI­queries.   Appellant shall be free to take copy  (ies) of the documents from the inspected records on payment of the requisite  fee. In case of demand of certified copy (ies), respondents may follow direction in  Commission's   decision   in  Keshav   Gupta   Vs   Coal   india   Ltd.;   Appeal   No.   CIC/AT/A/2009/900755; DATE OF DECISION: 04.02.2010. 

C:

Information which is denied to appellant. Appeal No. Item of Information Remarks CIC/AT/A/2010/000491 5:   Certified   copy   of   the   investigation   report   Denied u/s 8(1) Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 43 of 49 along with his recommendation submitted by  (e) the   Chief   Manager,   Jalahali   Branch   and   the  date of submission of such report to the AGM,  ADMN, LHO, Bangalore  Through a communication (e­mail) dated 30.09.2010, respondents has consented  to allow the appellant to inspect the above investigation report after severing from  it the exempt portion-- such as the source of information, witness statement --

such those which may attract Section 8 (1)(g) of the RTI­Act.  Decision:

Respondents'   offer   is   fair   enough   given   the   nature   of   the   information.   It   is  accordingly   directed   that   CPIO   shall   allow   the   appellant   to   inspect   the   above  mentioned investigation report after applying Section 10 (1) of the RTI­Act. Time­   2 weeks of the receipt of this order.   To carry out this exercise, please see the  procedure at category B above.
Appeal No. Items of Information Remarks CIC/AT/A/2010/000517 3:   Certified   copy   of   education,   income   &  Denied u/s  8(1)(i) caste certificates produced by above public  servant   (Sri   M   M   Mehta)   at   the   time   of  appointment into the bank service.
9:   Certified   copy   of   statement   of   assets   &  Denied u/s  8(1)(i) &  liabilities statement i.e. Property returns filed  2(f) by the above Public Servant (Sri M M Mehta)  from 01­01­2001 till date.
Decision:
Item No. 3:
Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 44 of 49 These   are   disclosable   information   as   they   are   covered   by   Commission's  decisions in Ram Sewak Kashyap Vs. South Eastern Coalfields Limited; Appeal  No. CIC/AT/A/2010/000322; DATE OF DECISION 31.08.2010. However, in view of  the   Delhi   High   Court   order   dated   30.07.2010   in   W.P.(Civil)   No.   6614   of   2008; 

Arvind Kejriwal Vs. Cabinet Secretariat,   and W.P.(Civil) No.8999 of 2008 and  8407 of 2009; Union of India Vs Arvind Kejriwal, the Section 11 (1) procedure is  to be followed before a decision is made about disclosure. Appellate Authority is  directed to take action accordingly. Time - 4 weeks.

Item No. 9

CPIO is directed to take action as per Commission's division Bench decision in  Appeal   No.   CIC/AT/A/2008/00707;   P   P   Rajeev   Vs   Cochin   Port   Trust;   date   of  decision: 22.02.2010. Time­ 4 weeks.

Appeal No. CIC/AT/A/2010/000518 It   is   noticed   that   the   appellant,   through   his   RTI­application,   had   sought   the  various   details   of   official   tour   of   Sri   S   K   Sing,   who   was   the   then   Managing  Director of Erstwhile State Bank of Saurashtra (now SBI). This application was  forwarded to the CPIO, Mumbai by CPIO, Bangalore. CPIO, Mumbai, through his  communication (no. RTI/0323) dated 13.05.2010 declined the appellant's request  for information under Section 8 (1)(j) of the RTI­Act. Decision:

After examining the application in this appeal, it is noticed that the queries at item  rd Nos.1, 2, 4, 5, 6, 7 & 8 are related to the tour details of the 3 ­party viz., Sri S K  Singh, an officer of the public authority. This information cannot be categorized  as personal information. Commission, in its past decisions, has authorized the  disclosure   of   this   category   of   information.   Reference:   CIC/AT/A/2006/00317;  S.J.Godhwani   Vs.   Ordnance   Factory   Board;   dt.   10.10.2006   and  CIC/AT/A/2006/00479; G.R. Singh Vs. NPCC Limited; dt.14.02.2007.   It is accordingly directed that the information in respect of the above items be   disclosed to appellant within 2 weeks of receipt of this order.  With regard to queries at item No. 3 ( i.e. copy of last pay certificate) & item No.  9( i.e. salary slip), it is directed that this information be furnished to appellant after   Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 45 of 49 omitting   the   details   of   deductions   made   there   in,   if   any.  

Time­   2   weeks   from   the   date   of   the   receipt   of   this   order.   [Reference:   F.No.   CIC/AT/A/2009/00032; dated 13.05.2009; K.C. George Vs. CMFRI] Appeal No. Items of Information Remarks CIC/AT/A/2010/000521 8: C/copy of statement of assets & liabilities  Denied u/s 8(1)(j) &  since 2001 2 (f) CIC/AT/A/2010/000531 7: C/copy of statement of assets & liabilities  since 2001 CIC/AT/A/2010/000535 7: C/copy of statement of assets & liabilities  since 2001 CIC/AT/A/2010/000540 7: C/copy of statement of assets & liabilities  Denied u/s 8(1)(e)  since 2001 & 2 (f) CIC/AT/A/2010/000541 7: C/copy of statement of assets & liabilities  since 2001 CIC/AT/A/2010/000542 7: C/copy of statement of assets & liabilities  since 2001 Decision:

Decision in the appeal No. CIC/AT/A/2010/000517 (item No. 9) above shall apply   in these appeals mutatis­mutandis.
Appeal No. Items of Information Remarks CIC/AT/A/2010/000526 1:     Details   of   efforts   made   by   Bank   for  Denied u/s 2(f) publicity of RTI Act.

                                6:     Details   of   steps   taken   u/s   4(1)(a)   ie., 
                                indexing & catalogue of records

                                11:     Steps   taken   by   Bank   to   ensure 
administrative   or   quasi­judicial   decisions   to  affected person, if any, provide details CIC/AT/A/2010/000547 2­ Reasons for non­disposal of appeal by the  Bank till date Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 46 of 49 Decision:
It is directed that the inspection of relevant files  be allowed to appellant after  following the procedure mentioned at category B above. Time­ 3 Weeks.
Appeal No. Item of Information Remarks CIC/AT/A/2010/000528 6: Up to date copy of vigilance manual issued  Denied u/s 8(1) (d) by Corporate Centre on Vig administration Decision:
This   information   attracting   Section   8(1)(d)   needs   to   be   re­examined.   It   is,  nevertheless,   necessary   that   the   given   the   sensitivity   of   the   contents   of   the  information, a careful analysis is made as to whether its disclosure would be in  public interest. Reference to Section 11 (1) in terms of Commission's decisions in  K. L. Bablani Vs  Directorate General of Vigilance, Customs & Central  Excise;  Appeal No. CIC/AT/A/2009/000617; date of decision 26.09.2009 & U. R. M. Raju  Vs Visakhapatnam Port Trust; Appeal Nos. CIC/AT/A/2008/01148 & 01156; date of  decision:   13.03.2009   needs   to   be   made.   Besides,   CVC   should   be   consulted  regarding whether this information can be disclosed. Matter is remitted to Appellate Authority to carry out the exercise de­novo, give a  hearing to appellant and decide the matter in 4 weeks. 
Appeal No. Item of Information Remarks CIC/AT/A/2010/000543 2:  Provide copies of  complaints handled by  Denied u/s 8(1)(e) Vigilance   Department   from   01/01/2005   till  date Decision:
Commission   in   its   decision   in   N   Saini   Vs   LIC   of   India;   Appeal   No.  CIC/AT/A/2008/01500;   date   of   decision:   23.03.2009   has   held   this   variety   of  information as non­disclosable.
Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 47 of 49 Respondents' decision is consistent with the ratio of the Commission's decision,  thus warrants no intervention. Upheld.

Appeal No. Item of Information Remarks CIC/SM/A/2009/2005 4: C/copy of investigation report along with  Denied u/s 8(1)(e) statement of witness & records & date of  submission--

Decision:

Decision   in   appeal   No.   CIC/AT/A/2010/000491   (item   No.   5)   above   shall   apply  here mutatis­mutandis. 
Appeal No. Item of Information Remarks CIC/SM/A/2009/2012 6: C/copy of VVR Voucher Verification Report  Denied u/s8(1)(e) for June, 2009--8(1)(e) According to the respondents, the Voucher Verification Report (VVRs) contains  personal  information   of   customers   of  the   Bank  like   names,   account  numbers,  amount of credits/debits, details of transactions etc. These details are held by the  Bank   in   fiduciary   capacity.   They   also   referred   Section   44   of   SBI   Act   which  restricts   divulgence   of   any   information   relating   to   the   affairs   of   Banks'  constituents to the third party. 
Decision:
I am in agreement with the respondents that this variety of information should not  be revealed. This is hit by Section 8(1)(j) &(e) of the RTI­Act.  It is, therefore,   directed that there shall be no disclosure in regard to this item of information.

4. Appeals   disposed   of   with   the   above   directions.   As   regard   complaints,  notices under Section 18 of the RTI­Act be issued to the respondents.

5. Copy of this decision be sent to the parties.

(A.N. TIWARI)                Chief Information Commissioner Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 48 of 49 Umapathi S. Vs SBI Bangalore- 47 appeals-cum-complaints Page 49 of 49