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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in Rajasthan Right to Information Act, 2000

(i)"Controlling Officer" means the immediate superior officer above the incharge of office, who supervises and controls the work of incharge of office or such office as may, from time to time, to be specified as such by the State Government for the purposes of this Act,