Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(2A) in The Maharashtra Motor Vehicles Tax Act, 1958 (2A)[ "interest" means interest payable under section 8A;] [Clause (2A) was inserted by Maharashtra 22 of 1979, Section 2(a).]
