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State of Odisha - Section

Section 1 in Orissa School Education (Community Participations) Rules, 2000

1. Preliminary.

(1)These rules may be called the Orissa School Education (Community Participation) Rules, 2000.
(2)They shall come into force at once.
(3)These rules shall apply to all Government Primary, Upper Primary, High School and other Non-formal Education Centre like Alternate School (A.S.) Centre and Education Guarantee Scheme (EGS) Centres.