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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

(g)"Integrated Common Entrance Test" (hereinafter called ICET) means examination conducted for assigning ranking in the order of merit to the candidates for admission into MBA and MCA Courses.