Section 4(2)(iv) in The Rajasthan Veterinary Council Rules, 1988

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State of Rajasthan - Subsection

Section 4(2)(iv) in The Rajasthan Veterinary Council Rules, 1988

(iv)If, however, there be more than one member duly nominated and seconded for the Presidentship, the Registrar shall proceed to take ballots in the following manners, namely:-

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State of Rajasthan - Subsection

Section 4(2)(iv) in The Rajasthan Veterinary Council Rules, 1988