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[Cites 0, Cited by 0] [Section 8C] [Entire Act]

Union of India - Subsection

Section 8C(a) in Income Tax Rules, 1962

(a)the period of life of the bond shall be converted into number of calendar months and, for this purpose, where the calendar month in which the bond is issued or the bond matures or is redeemed contains a part of a calendar month then, if such part is fifteen days or more than fifteen days, it shall be increased to one calendar month and if such part is less than fifteen days it shall be ignored;