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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xc) in The Punjab Co-operative Societies Act, 1961

(xc)election of members of representative general body under sub- section (1A) of Section 23 and the number of members of co-operative society required under that sub-section ;