Madhya Pradesh High Court
Sudama vs The State Of Madhya Pradesh on 30 June, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 CRA-5231-2020 The High Court Of Madhya Pradesh CRA-5231-2020 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 30-06-2021 Heard through Video Conferencing. List this matter along with Cr.A. No.1012/2020.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2021.06.30 15:52:14 +05'30'