Section 19(g) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997
(g)[ abets in the preparation or submission of false documents including giving false affidavits to establish that the donor is making the donation of the human organs, as a near relative or by reason of affection or attachment towards the recipient.] [Inserted by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.]
