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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(13) in Shatabdi Anna Kalash Yojana Rules, 2011

(13)A record of all such persons to whom food grains have been distributed from the revolving stock shall be maintained at the Panchayat, Municipal ward and Block level by the Mukhiya Ward Councilor and the Block Development Officer respectively.