Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Entire Act] State of Bihar - Section Section 5 in The Bihar Prohibition And Excise Act, 2016 5. Appointment of Excise Commissioner. - The State Government may, by notification, appoint an Excise Commissioner who shall be responsible for administration of this Act.
