Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(3) in The Delhi Rent Control Act, 1958

(3)It shall come into force on such [date] [Came into force on 9-2-1959, vide S.O. 269, dated 31st January, 1959, published in the Gazette of India, Pt. II, Section 3 (ii), p. 331.] as the Central Government may, by notification in the Official Gazette, appoint.