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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(1)There shall be three cadres of Service, namely, Civil, Electrical and Mechanical comprising of various posts as may be determined separately for each cadre on the 1st day of January each year or as soon thereafter, as may be practicable according to the provisions of Appendix A. The strength of the respective cadre so determined shall remain in force till it is revised by the Government.