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[Cites 0, Cited by 0] [Section 253(1)] [Section 253] [Entire Act]

State of Tamilnadu - Subsection

Section 253(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)require the offender to appear before the Commissioner either personally or a duly authorised agent, on such day and at such time and place as may be specified in the notice, and show cause as aforesaid.