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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(3) in Uttar Pradesh Private Universities Act, 2019

(3)Any observations made by the President on the annual accounts shall be brought to the notice of the Governing Body and the Executive Council and the observations, if any, shall, after review by the Executive Council, be submitted to the Chancellor/President and shall be put in the public domain.