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State of Odisha - Section

Section 18 in Orissa Government Vehicles (Control and Use) Rules, 1978

18.

Except the Departments which have their Departmental work-shops repairs of Government vehicles shall be entrusted to Garages at District and Sub-divisional Headquarters to be selected by the Inspector of Motor Vehicles (Tech.) and approved by the Deputy Commissioner, Transport (Technical) and communicated to all concerned before end of April each year. Approved garages should be registered in the Office of the R.T.O., Departments having their own workshop shall get repairs done Departmentally.