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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(f) in Tamil Nadu Fire Service Act, 1985

(f)"Officer in charge of a fire station" includes when the officer in charge of the fire station is absent from the station or unable from illness or other cause to perform his duties, the Fire Officer present at the station who is next in rank to such officer: