Allahabad High Court
Commissioner Of Income Tax vs M/S Bullet Iner National, Noida on 2 April, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL DEFECTIVE No. - 3 of 2012 Petitioner :- Commissioner Of Income Tax Respondent :- M/S Bullet Iner National, Noida Petitioner Counsel :- Shambhu Chopra, Sr. S.C. Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
Affidavit of service filed today, be taken on record.
Put up day after tomorrow.
(Prakash Krishna,J) (Ashok Bhushan,J) Order Date :- 2.4.2012 MK/