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Allahabad High Court

Commissioner Of Income Tax vs M/S Bullet Iner National, Noida on 2 April, 2012

Bench: Ashok Bhushan, Prakash Krishna





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 3 of 2012
 

 
Petitioner :- Commissioner Of Income Tax
 
Respondent :- M/S Bullet Iner National, Noida
 
Petitioner Counsel :- Shambhu Chopra, Sr. S.C.
 

 
Hon'ble Ashok Bhushan,J.
 

Hon'ble Prakash Krishna,J.

Affidavit of service filed today, be taken on record.

Put up day after tomorrow.

(Prakash Krishna,J)      (Ashok Bhushan,J) Order Date :- 2.4.2012 MK/