Allahabad High Court
Anjani Kumar Mishra vs State Of U.P. & Others on 28 July, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 23063 of 2009 Petitioner :- Anjani Kumar Mishra Respondent :- State Of U.P. & Others Petitioner Counsel :- Praveen Kr. Giri,Ashok Kumar Maurya Respondent Counsel :- Govt. Advocate,Gulab Chandra Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis,J.
The report of the Mediation Centre shows that the mediation has failed. Therefore, the petition has become infructuous. Accordingly, the writ petition is dismissed. Interim order, if any, is hereby vacated. Order Date :- 28.7.2010 Mustaqeem.