Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(v) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023

(v)the techno-legal measures to be adopted by the Board under sub-section (1) of section 28;