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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Telangana - Subsection

Section 41(1)(a) in Nizams Institute of Medical Sciences Act, 1989

(a)all lands on which the Nizam's Institute of Medical Sciences Stands, and all other lands appurtenant thereto and all buildings, erections and fixtures on such lands;