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Orissa High Court

Bichitra Nanda Behera vs State Of Orissa & Others .... Opposite ... on 10 April, 2023

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.(C) (OAC) No.153 of 2015

            Bichitra Nanda Behera            ....   Petitioner
                                                  Ms.U. Padhi, Adv.

                                            -versus-

            State of Orissa & Others         ....   Opposite Parties
                                                  Mr. S.Rath, ASC


                               COROM:
                    JUSTICE BIRAJA PRASANNA SATAPATHY

                                    ORDER

10.04.2023 Order No

07. 1. This matter is taken up through Hybrid Mode.

2. As requested by Mr. S. Rath, learned Addl. Standing Counsel for the State, list this matter on 19th of April, 2023. If before the next date, instruction as directed by this Court on 24.01.2023 is not produced appropriate order will be passed for appearance of the concerned authority.

(Biraja Prasanna Satapathy) Judge Subrat