Orissa High Court
Bichitra Nanda Behera vs State Of Orissa & Others .... Opposite ... on 10 April, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) (OAC) No.153 of 2015
Bichitra Nanda Behera .... Petitioner
Ms.U. Padhi, Adv.
-versus-
State of Orissa & Others .... Opposite Parties
Mr. S.Rath, ASC
COROM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
10.04.2023 Order No
07. 1. This matter is taken up through Hybrid Mode.
2. As requested by Mr. S. Rath, learned Addl. Standing Counsel for the State, list this matter on 19th of April, 2023. If before the next date, instruction as directed by this Court on 24.01.2023 is not produced appropriate order will be passed for appearance of the concerned authority.
(Biraja Prasanna Satapathy) Judge Subrat