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State of Punjab - Section

Section 13 in The Punjab Abolition of Ala Malikiyat and Talukdari Rights Act, 1952

13. Repeal of President's Act IX of 1951.

- The Punjab Abolition of Ala Malikiyat and Talukdari Rights Act, 1951 (President's Act IX of 1951), is hereby repealed but, notwithstanding such repeal, anything done or any action taken in the exercise of any power conferred by or under the said Act or the rules thereunder shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act was in force on the day on which such thing was done or action taken.