Section 36 in The Paschim Banga Unani System Of Medicine Act, 1979
36. Bar of suit or other legal proceedings.
- No suit, prosecution or other legal proceedings shall lie in respect of anything done or omitted to be done in the exercise or purported exercise of any power conferred by or under this Act on the State Government or the Council or the Karyya Nirbahak Samiti or any Committee appointed by the Council or on the Registrar.
