Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(1) in The Press Council Act, 1978 (1)The Central Government may, by notification in the Official Gazette, make rules to carry out the purposes of this Act:Provided that when the Council has been established, no such rules shall be made without consulting the Council.
