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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(vii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(vii)provision of water supply and other sanitary arrangements to the pilgrims and the worshippers ;