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Union of India - Section

Section 19 in The Sovereign Gold Bond Scheme 2016 - Series II

19.

All other terms and conditions specified in the notification of Government of India in the Ministry of Finance (Department of Economic Affairs) vide number F. No.4(13) W&M/2008 dated the 8th October 2008 shall apply to the Gold Bond issued under this Scheme.Form 'A'[See Paragraph 5(i)]Application Form For Sovereign Gold Bond 2016 - Series II(Put √ wherever required)
Name of Bank/ Post Office                             Name of Branch:                  
Mode ofSubscription       Cash       Cheque/ DD       Electronic Transfer
  Gramsof Gold Applied for Cheque/DemandDraft Drawn on (Name of the Bank & Branch) Cheque/DemandDraft No. Dated
         
(in figure)  
(in word)  
Amount : (in figures) (in words)  
                  __________________________________________________________________
Pan numberif applicable                                                
Applicantstatus:Resident Individual[ ] Trusts [ ] Charitable Institution [ ] University Others[ ] Please specify: __
Applicant(s) Detal(in block letters) Existing Investor Id if any
First/ Sole Applicant's Name in Full                        
Applicant(s) Detal(in block letters) ExistingInvestor Id if any
First/ SoleApplicant's Name in Full                        
                                                           
                                Date of Birth (minor)                  
Passport/Aadhar/ PAN/ TAN/ Voter ID No. (any one of the above)                                  
Second Applicant's Name in Full
                                                           
                                                           
Passport/Aadhar/ PAN/ TAN/ Voter ID No. (any one of the above)                                  
First/ Sole Applicant's/ Guardian's Address in Full (Do not fill in name again)
                                                           
                                                           
                                                           
Contact Details
Phone                         Fax                            
Email                                                        
Bank Particulars for payment of interest
Warrant/ Redemption
Account Holder Name Account No. {|
                                 
|-| Bank Name|-| Branch Name/ Address| IFSC Code| {||-||||||||||||}||-||-|| Account Type| {||-||}| SB Account| {||-||}| Current Account|}
Nominee details- Nomination Form (as applicable) to be filledand attached
Depository participant details(to avail of option tohold the bond in demat form)
Depository Name   NSDL   CDSL (For NSDL enter 8 digit dp ID followed by 8 digit clientID For CDSL enter 16 digit client ID)
DP/ Client ID                                    
Declaration:I/We hereby declare and undertake that (i) my/our aggregateinvestment in Sovereign Gold bonds does not exceed 500 Gramsduring the financial year 2015-16 and (ii) the Informationfurnished in this application form is correct (iii) I have readand understood the details of information for the investors aswell as rights and duties of investors (copy attached). Theagent/bank has explained the features of the Scheme.
Signature Signature Signature
1stApplicant 2ndApplicant Guardian
Date {|
               
| Place| {||-||||||||||||||||||||}|}
  DateBank Stamp & Signature of the authorized official of thebank/ Post Office
Incase of thumb impression attestation by two witnesses
  Thumb Impression
Witnesses:  
Name of 1stWitness ............................................................................................ Name of 2ndWitness ............................................................................................
Address ............................................................................................ Address ............................................................................................
............................................................................................ ............................................................................................
............................................................................................ ............................................................................................
Signature ............................................................................................ Signature ............................................................................................
H.U.F. Declaration(mandatory if applicant is Karta ofHUF)  
I ......................................................................................................................................................................................................residing at the address given against First Applicant do solmenlyaffirm that I am the karta of the Hindu Undivided Family and assuch have full powers to sell endorse transfer or otherwise dealin the sovereign Gold bonds 2016 – Series II standing inthe name of the HUF.
Specimen signature for and on behalf of the HUF (name of theHUF)  
............................................................................................  
Place .............  
Date .............  
  (Signature of the Karta with seal of HUF)
For Office use only
Date of receipt of Application(DD/MM/YYYY) BLA No. CIF No. Date of Credit to Government A/C(DD/MM/YYYY) Nomination registered on(DD/MM/YYYY) HUF declaration obtained (Y/N) Total limit declaration obtained (Y/N) NEFT/ECS mandate obtained (Y/N) Any other information