Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of West Bengal - Subsection

Section 159(iv) in Police Regulations, Calcutta, 1968

(iv)The Clubs, Theatres, Hotels, places of public amusements and of business, liquor shops and brothels,