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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(iv) in The Orissa Aerial Ropeways Act, 1957

(iv)the conditions relating to the construction of the ropeway over mining properties in accordance with rules made under Section 24 and over public ways of communication;