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[Cites 0, Cited by 0] [Section 374B(2)] [Section 374B] [Entire Act]

State of Odisha - Subsection

Section 374B(2)(e) in Orissa Municipal Act, 1950

(e)particulars of powers delegated to the officers and servants of the municipality, if any, to grant concession, permit, licences,or authorisation for each activity;