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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(ii) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(ii)A consolidated remuneration @ 150% of the stipend payable to house surgeons in 2015 for Junior Residents rendering compulsory rural medical / dental service in the rural areas and 175% of the stipend payable to house surgeons in 2015 for Junior Residents rendering compulsory rural medical / dental service in the tribal areas shall be paid.