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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(e) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(e)Three persons to be nominated by the State Government, one representing the State level association of architects, one representing State level association of engineers and one from an accident insurance institution - Members.