Supreme Court - Daily Orders
Raj Kumar Jindal vs Ut Chandigarh on 21 July, 2014
\210 ITEM NO.11 COURT NO.8 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
13576/2014
RAJ KUMAR JINDAL Petitioner(s)
VERSUS
UT CHANDIGARH Respondent(s)
CRLMP. 13576/2014(with exemption from surrendering and office
report)
Date : 21/07/2014 This application was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
[IN CHAMBER]
For Petitioner(s)
Mr. Gagan Gupta ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from surrendering is allowed.
The Registry is directed to list the matter at the earliest.
(SUMAN WADHWA) (SUMAN JAIN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2014.07.22 22:21:09 IST Reason: