Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 99B in Punjab Cinemas (Regulation) Rules, 1952 99B. Fees for Licences. - Fees for granting video-cinema licence shall be as under:-(a)for the grant of one year licence ...Rs. 500/-(b)for renewal of licence ...Rs. 400/-
