Section 10 in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019
10. Constitution of Meghalaya Higher Education Council.
- There shall be a Higher Education Council to be called the Meghalaya Higher Education Council for the purpose of assisting the Government on the matters of policy relating to development of higher education and maintaining of standards in higher education in the State of Meghalaya enacted under the Meghalaya Higher Education Council Act, 2018 (Act No. 3 of 2018).
