Kerala High Court
Anjitha K.Jose vs State Of Kerala on 28 January, 2019
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY ,THE 28TH DAY OF JANUARY 2019 / 8TH MAGHA, 1940
WP(C).No. 40645 of 2017
PETITIONER/S:
ANJITHA K.JOSE
AGED 20 YEARS, D/O.JOSE THOMAS,KUNNATH HOUSE,
EDAVAKA POST,MANANTHAVADY, WAYANAD.
BY ADVS.
SRI.MANU SEBASTIAN
SMT.SURYA BINOY
SRI.LEGITH T.KOTTAKKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT OF HIGHER
EDUCATION,SECRETARIAT, THIRUVANANTHAPURAM,PIN - 695
001.
2 UNIVERSITY OF CALICUT
REPRESENTED BY ITS REGISTRAR,THRISSUR - CALICUT
ROAD,THENHIPALAM, MALAPPURAM DISTRICT,PIN - 673
635.
3 UNIVERSITY GRANTS COMMISSION UGC
BAHADUR SHAH ZAFAR MARG,NEW DELHI, INDIA, PIN - 110
002.
4 PRINCIPAL
SREE KERALA VARMA COLLEGE,KANATTUKARA P.O.,
THRISSUR DISTRICT,PIN - 680 011.
*ADDL.R5 IMPLEADED:
COCHIN DEVASWOM BOARD, REP. BY ITS SECRETARY,
COCHIN DEVASWOM BOARD, THRISSUR DISTRICT-680 011
ADDL.R5 IMPLEADED AS PER ORDER DATED 7.3.18 IN
IA.3078/18
BY ADVS.
SRI.K.P.SUDHEER, SC, COCHIN DEVASWOM BOARD
SRI.S.KRISHNAMOORTHY, CGC
SRI.P.C. SASIDHARAN -SC
G.P.SRI.SMT. NISHA BOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.01.2019 THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC.NO.40645/2017
JUDGMENT
In the light of the fact that a subsequent order has been challenged in W.P.(C).No.14319/2018, leaving open all the issues to be urged in the subsequent writ petition, this writ petition is closed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE
CL JUDGE