Bombay High Court
M/S. Aas Udyog,Thr., Its ... vs Union Of India Thr. (Chief Engineer) And ... on 11 March, 2020
Author: M. S. Karnik
Bench: M. S. Karnik
Pradnya Bhogale 1 45 aost 2883-20.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER ST. NO.2883 OF 2020
M/s. AAS Udyog (Proprietorship Concern)
Through its Proprietress Mrs. Sarita Chandak ..Appellant
vs.
Union of India and Anr. ..Respondents
.....
None for the Appellant.
.....
CORAM : M. S. KARNIK, J.
DATE : 11th MARCH, 2020.
P. C. :
None for the Appellant.
2. Only by way of indulgence, list the Appeal on 1 April, 2020.
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