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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(a) in The Punjab Town Improvement Act, 1922

(a)that any street laid out or altered by the trust has been duly levelled, paved, metalled, flagged, channelled, sewered and drained in the manner provided in the plans sanctioned by the State Government under this Act, and