Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director - North Western ... on 27 January, 2014
Author: Vijay Manohar Sahai
Bench: Vijay Manohar Sahai, K.J.Thaker
C/CA/594/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 594 of 2014
In LETTERS PATENT APPEAL (STAMP NUMBER) NO. 10 of 2014
In SPECIAL CIVIL APPLICATION NO. 3994 of 2013
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SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Applicant
Versus
REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
2....Respondents
=========================================
Appearance :
MR DHAVAL SHAH, ADVOCATE for the Applicant.
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CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 27/01/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) RULE returnable on 11.2.2014.
(V.M.SAHAI, J.) (K.J.THAKER, J.) Savariya Page 1 of 1