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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Uttar Pradesh - Subsection

Section 48(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)a register of deductions for damage or loss, register of fines and register of advances in Form-10, Form-11, and Form-12, respectively annexed to these rules.