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State of Odisha - Section

Section 45AA in The Wild Life (Protection) (Orissa) Rules, 1974

45AA. [ Compassionate payment on account of Human Kills. [Substituted vide Notification No. 21330-8F(W)-34/2002 dated 26.12,2002 O.G.E.No. 57 dated 10.1.2003.]

- In case of death of human beings caused by attack of Tiger, Leopard, Elephant, Crocodile, Sloth Bear, Indian Wolf locally called as 'Ram Siala', Boar, Gaur and Wild Dogs within a forest area or within a belt of five kilometers from the limits thereof compassionate payment of Rupees one lakh shall be made.Note. - Compassionate payment on account of wild animal depredation at the revised rate of Rs. 1 lakh for human kill shall be paid for incidents occurring on or after the Wildlife (Protection) (Orissa) Amendment Rules, 2002 came into force but not for the incidents which occurred prior to this date even if sanction order has not been issued in respect Of incidents occurring prior to this date.]