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Supreme Court - Daily Orders

M/S. Arss Damoh Hirapur Tolls Pvt. Ltd. vs Madhya Pradesh Road Development ... on 6 May, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.38                          COURT NO.8                 SECTION IV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   7359/2019

     (Arising out of impugned final judgment and order dated 08-05-2018
     in WP No. 7194/2018 passed by the High Court Of M.P. Principal Seat
     At Jabalpur)

     M/S. ARSS DAMOH HIRAPUR TOLLS PVT. LTD.                         Petitioner(s)

                                                VERSUS

     MADHYA PRADESH ROAD DEVELOPMENT CORPORATION                     Respondent(s)

     (Applications for exemption from filing c/c of the impugned
     judgment and permission to file addl. Documents/ facts/ annexures.)


     Date : 06-05-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)              Mr. Harin P. Raval , Sr. Adv.
                                    Mr. Nishit Agrawal, AOR
                                    Mr. Shrey Kapoor, Adv.

     For Respondent(s)             Mr.Maninder Singh, Sr. Adv.
                                   Mr. Mishra Saurabh, AOR
                                   Mr. Prabhas Bajaj, Adv.
                                   Ms. Ashita Chawla, Adv.
                                   Mr. Parangat Pandey, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Attention of this Court is invited to order 04.05.2018 passed by this Court in SLP(C ) No.10676/2018.

In view of the aforesaid order, we see no reason to interfere in the matter. The Special Leave Petition is dismissed.

Signature Not Verified

Pending applications, if any, also stands disposed of.

Digitally signed by INDU MARWAH Date: 2019.05.07 17:01:25 IST Reason:
     (INDU MARWAH)                                                (RAJINDER KAUR)
     COURT MASTER (SH)                                               BRANCH OFFICER