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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in Companies (Registered Valuers and Valuation) Rules, 2017

(c)all the partners or directors, as the case may be, are not ineligible under clauses (c), (d), (e), [(f)] [Inserted by Notification No. G.S.R. 1108(E), dated 13.11.2018 (w.e.f. 18.10.2017).], (g), (h), (i), (j) and (k) of sub-rule (1);