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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)to grant leave other than special disability leave to the class IV servants of the Board working in Board's office and to appoint substitutes in their place;