Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 5 in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015 5. Disqualification and removal. - The State Government may remove any non-official member of the Board on such ground and in such manner as may be prescribed.
