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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(c) in The Indian Post Office Act, 1898

(c)being entrusted with the delivery of any postal article, knowingly demands or receives any sum money in respect of the postage thereof which is not chargeable under this Act, shall be punishable with imprisonment for a term which may extend to two years, and shall also be punishable with fine.