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[Cites 0, Cited by 0] [Section 206(1)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(1)(g) in Orissa Municipal Act, 1950

(g)if any pipes, taps, works or fittings connected with the Municipal water-supply are found on examination by the Executive Officer to be out of repair to such an extent as to cause waste or contamination of water;