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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)The admission committee shall prepare and publish two separate merit lists, namely,-
(a)The first merit list shall include the candidates who have passed the qualifying examination from any of the boards mentioned in the sub-rule (1) of rule 5. Merit list of reserved category candidates shall be prepared separately.
(b)The second merit list shall include the candidates who have passed the qualifying examination from the other State Boards. Merit list of reserved category candidates shall be prepared separately.