Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] Union of India - Subsection Section 74(4) in Consumer Protection Act, 2019 (4)Every consumer mediation cell shall maintain-(a)a list of empanelled mediators;(b)a list of cases handled by the cell;(c)record of proceeding; and(d)any other information as may be specified by regulations.
